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Mahavir Plantations Private ... vs Union Bank Of India
2021 Latest Caselaw 8744 Ker

Citation : 2021 Latest Caselaw 8744 Ker
Judgement Date : 16 March, 2021

Kerala High Court
Mahavir Plantations Private ... vs Union Bank Of India on 16 March, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE MR. JUSTICE A.M.BADAR

    TUESDAY, THE 16TH DAY OF MARCH 2021 / 25TH PHALGUNA, 1942

                      WP(C).No.40655 OF 2016(F)


PETITIONERS:

      1        MAHAVIR PLANTATIONS PRIVATE LIMITED
               SILVER BRIGHT HOUSE, CHULLIKKAL ROAD, KOCHI-682005,
               REPRESENTED BY ITS DIRECTOR,LALU BHANSALI, RESIDING
               AT SILVER BRIGHT HOUSE,CHULLIKKAL ROAD, KOCHI-682005.

      2        LALU BHANSALI
               AGED 57 YEARS, S/O.LATE T.A.BHANSALI,RESIDING AT
               SILVER BRIGHT HOUSE,CHULLIKKAL ROAD, KOCHI-682005.

               BY ADVS.
               SRI.M.GOPIKRISHNAN NAMBIAR
               SRI.P.BENNY THOMAS
               SRI.K.JOHN MATHAI
               SRI.JOSON MANAVALAN
               SRI.KURYAN THOMAS
               SRI.NAVOD PRASANNAN PATTALI

RESPONDENTS:

      1        UNION BANK OF INDIA
               BAZAAR RD, MATTANCHERRY, KOCHI-682002.

      2        THE RECOVERY OFFICER,
               DEBTS RECOVERY TRIBUNAL, 5TH FLOOR, KSHB BUILDING,
               PANAMPILLY NAGAR, ERNAKULAM, PIN 682035.

               R1 BY ADV. SRI.LIJO JOSEPH
               R1 BY ADV. SRI.NIDHI SAM JOHNS
               R1 BY ADV. SRI.A.V.THOMAS SR.

OTHER PRESENT:

               SRI.ASP. KURUP, SC.

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD           ON
16.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) N0.40655/2016             2


                            JUDGMENT

Dated this the 16th day of March 2021

In the light of the withdrawal memo filed by the petitioner

dated 25.02.2021, this writ petition is dismissed as withdrawn.

Sd/-

A.M.BADAR

JUDGE

smp

 
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