The Palayam Muslim Jama- Ath ... vs Kerala State Waqf Board
2021 Latest Caselaw 8707 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT

            THE HONOURABLE MR.JUSTICE S.V.BHATTI

                             &

      THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

 TUESDAY, THE 16TH DAY OF MARCH 2021 / 25TH PHALGUNA, 1942

                  WP(C).No.3933 OF 2021(N)

PETITIONERS:

      1     THE PALAYAM MUSLIM JAMA- ATH PARIPALANA SAMITHI
            (WAQF BOARD, REGISTRATION NO.3822/RA),
            PALAYAM,
            THIRUVANANTHAPURAM-695 034,
            REPRESENTED BY ITS PRESIDENT, A.R.KHAN.

      2     M.SALIM,
            GENERAL SECRETARY,
            PALAYAM MUSLIM JAMA-ATH PARIPALANA SAMITHI,
            PALAYAM,
            THIRUVANANTHAPURAM-695 034.

            BY ADV. SRI.S.MOHAMMED AL RAFI

RESPONDENTS:

      1     KERALA STATE WAQF BOARD
            REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
            VIP ROAD, KALOOR,
            KOCHI-682 017.

      2     THE CHIEF EXECUTIVE OFFICER,
            KERALA STATE WAQF BOARD,
            VIP ROAD, KALOOR,
            KOCHI-682 017.

      3     ABDUL RASHEED,
            S/O.MUHAMMED,
            SHEEJA MANZIL, T.C.12/1267,
            PALAYAM,
            THIRUVANANTHAPURAM-695 026.
 W.P.(C) No.3933/21               -:2:-



        4        NAJEEM,
                 S/O.ZAINUL,
                 SABEELA MANZIL, TC B3/3188,
                 AMBALATHARA,
                 THIRUVANANTHAPURAM-695 026.

        5        SHAJAHAN,
                 S.J.MANZIL,
                 KAVARA, THANDARA POIKA,
                 VENJARAMOOD,
                 THIRUVANANTHAPURAM-695 607.



                 ADV. SHIRAZ BAVA FOR T.K. SAIDALAKUTTY

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 16.03.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C) No.3933/21                   -:3:-




                                 JUDGMENT

Dated this the 16th day of March, 2021

S.V.BHATTI, J.

The counsel for the petitioners does not press the prayers.

Accordingly, the writ petition is dismissed as not pressed.

Sd/-

S.V.BHATTI JUDGE

Sd/-

BECHU KURIAN THOMAS JUDGE vps

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE NOTICE DATED 29.01.2021 ISSUED BY THE 1ST PETITIONER FOR ANNUAL GENERAL BODY MEETING ALONG WITH ITS ENGLISH TRANSLATION.

EXHIBIT P2 TRUE COPY OF THE JUDGMENT DATED 12.02.2021 IN WPC NO.3759/2021.

EXHIBIT P3 TRUE COPY OF THE ORDER NO.A11 714/2021 DATED 12.02.2021 ISSUED BY THE 2ND RESPONDENT.