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Venu K.Nair vs The Regional Transport Officer
2021 Latest Caselaw 8706 Ker

Citation : 2021 Latest Caselaw 8706 Ker
Judgement Date : 16 March, 2021

Kerala High Court
Venu K.Nair vs The Regional Transport Officer on 16 March, 2021
              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE MR. JUSTICE A.M.BADAR

    TUESDAY, THE 16TH DAY OF MARCH 2021 / 25TH PHALGUNA, 1942

                       WP(C).No.6751 OF 2021(T)


PETITIONER:

              VENU K.NAIR
              AGED 54 YEARS
              S/O. KESAVA PILLAI, VAISHNAVAM, AICKAD, KODUMON P.O.,
              ADOOR, PATHANAMTHITTA

              BY ADV. SRI.O.D.SIVADAS

RESPONDENT:

              THE REGIONAL TRANSPORT OFFICER
              REGIONAL TRANSPORT OFFICE, PATHANAMTHITTA,PIN-689 645


OTHER PRESENT:

              GP- SMT. THUSHARA JAMES

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.6751 OF 2021(T)

                                     2

                               JUDGMENT

Dated this the 16th day of March 2021

The petition is with the following prayers.

(I) Issue a writ of mandamus or any other appropriate writ, order or direction, commanding the respondent to consider Ext.P3 request submitted by the petitioner endorsement of tax at non-transport rate and pass necessary orders in the matter to endorse tax at the rate applicable to non-transport vehicle.

2. As the petitioner has prayed for limited relief of directing

the respondent to consider the representation at Ext.P3 for

endorsement of tax at the non transport rate, the petition is disposed

of with the following direction.

The respondent to consider the representation at Ext.P3 within a

period of six weeks from the date of communication of order of this

Court. The petitioner to communicate the judgment of this Court to

the respondent for his compliance.

SD/-

Nsd //TRUE COPY// A.M.BADAR PA TO JUDGE JUDGE WP(C).No.6751 OF 2021(T)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF RC BOOK OF CONTRACT CARRIAGE

EXHIBIT P2 TRUE COPY OF THE PERMIT ISSUED BY THE

EXHIBIT P3 TRUE COPY OF THE REQUEST DATED 9.02.2021 SUBMITTED BY THE PETITIONER TO THE RESPONDENT FOR ENDORSEMENT OF TAX AT NTV RATE WITH TRANSLATION

 
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