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Vijnanabharathi Educational And ... vs Udayamperoor Grama Panchayath
2021 Latest Caselaw 8558 Ker

Citation : 2021 Latest Caselaw 8558 Ker
Judgement Date : 15 March, 2021

Kerala High Court
Vijnanabharathi Educational And ... vs Udayamperoor Grama Panchayath on 15 March, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                THE HONOURABLE MR. JUSTICE SATHISH NINAN

        MONDAY, THE 15TH DAY OF MARCH 2021 / 24TH PHALGUNA, 1942

                       WP(C).No.31277 OF 2017(H)


PETITIONER/S:

                VIJNANABHARATHI EDUCATIONAL AND CHARITABLE SOCIETY
                [ER 404/09], REPRESENTED BY ITS SECRETARY,
                MADHUSOODANAN V.R, HOUSE NO. 266, WARD NO. III,
                KANDANADU, UDAYAMPEROOR.

                BY ADVS.
                SRI.R.KRISHNA RAJ
                R.PRATHISH
                SMT.KUMARI SANGEETHA S.NAIR
                SMT.E.S.SONI

RESPONDENT/S:

    1           UDAYAMPEROOR GRAMA PANCHAYATH
                REPRESENTED BY ITS SECRETARY, UDAYAMPEROOR.

    2           STATE OF KERALA
                REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
                DEPARTMENT OF HOME, KERALA GOVERNMENT SECRETARIAT,
                THIRUVANANTHAPURAM.

    3           DIRECTOR GENERAL OF POLICE
                POLICE HEADQUARTERS, THIRUVANANTHAPURAM.

    4           CITY POLICE COMMISSIONER
                OFFICE OF THE CITY POLICE COMMISSIONER, KOCHI.

    5           CIRCLE INSPECTOR OF POLICE
                HILL PALACE POLICE STATION, TRIPUNITHURA.

    6           SUB INSPECTOR OF POLICE
                UDAYAMPEROOR.

    7           NATIONAL INVESTIGATION AGENCY
                28/443, OFFICE OF THE SUPERINTENDENT OF POLICE [NIA],
                GIRI NAGAR, KADAVANTHARA, KOCHI 682 020.

    8           JAMAAT ISLAM HIND KERALA
 WP(C).No.31277 OF 2017(H)              2

               HIRA CENTRE, MAVOOR ROAD, CALICUT 673 004.

    9          MEDIA ONE TELEVISION
               MEDIA ONE HEADQUARTERS, 15/594 C, MADHYAMAM
               BROADCASTING LTD, VELLIPARAMBU P.O, CALICUT 673
               008.

    Addl.R10 SWETHA HARIDASAN
             D/O O.HARIDASAN, CHEMBITHANATHU, THEKKUMKARA P.O.,
             PUNNAMPARAMBU, THRISSUR-680589.

               ADDITIONAL R10 IS IMPLEADED AS PER ORDER DATED
               28.06.2018 IN I.A.NO.17391/2017

               R1   BY   ADV.   SMT.C.G.AJITHA
               R1   BY   ADV.   SRI.A.RAJASIMHAN
               R1   BY   ADV.   SMT.C.G.BINDU
               R1   BY   ADV.   SRI.T.U.THOMAS

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.31277 OF 2017(H)         3




                            JUDGMENT

In view of the averments in the affidavit filed in

support of I.A.No.1/2021, and as conceded by the

learned counsel for the writ petitioner, the writ petition is

dismissed as infructuous.

Sd/-

SATHISH NINAN

JUDGE

rsr

 
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