Remesan P.C vs State Of Kerala
2021 Latest Caselaw 8556 Ker

WP(C).No.6148 OF 2021(P)
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            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE SMT. JUSTICE P.V.ASHA

    MONDAY, THE 15TH DAY OF MARCH 2021 / 24TH PHALGUNA, 1942

                       WP(C).No.6148 OF 2021(P)


PETITIONER/S:

                REMESAN P.C.
                AGED 54 YEARS
                S/O. CHANDRAN, PROGRAMME CO-ORDINATOR, MUSICAL FETE
                PADATHUTHARA HOUSE, AYYAMPILLY P.O., ERNAKULAM
                DISTRICT, PIN-682 501.

                BY ADVS.
                SRI.M.M.MONAYE
                SHRI.M.PAUL VARGHESE
                SMT.NIRMALA P.V.

RESPONDENT/S:

      1         STATE OF KERALA
                REPRESENTED BY SECRETARY TO DEPARTMENT OF HEALTH,
                SECRETARIAT, THIRUVANANTHAPURAM-691 001.

      2         DISTRICT COLLECTOR
                COLLECTORATE, KAKKANAD, ERNAKULAM-682 030.

      3         SUPERINTENDENT OF POLICE (RURAL),ERNAKULAM RURAL,
                ALUVA, ERNAKULAM DISTRICT, PIN-683 101.

      4         SUB INSPECTOR OF POLICE, MUNAMBAM POLICE STATION,
                ERNAKULAM DISTRICT, PIN-683 516.

      5         D.M.O
                OFFICE OF THE DISTRICT MEDICAL OFFICE OF HEALTH
                ERNAKULAM 682 011.

      6         THE MEDICAL OFFICER
                PRIMARY HEALTH CENTRE, AYYAMPILLY GOVT. HOSPITAL,
                AYYAMPILLY P.O., 682 501.

      7         PRESIDENT
                AYYAMPILLY SREE MAHA DEVA TEMPLE KSHEMA SAMITHI,
                AYYAMPILLY P.O., ERNAKULAM DISTRICT-682 501.
 WP(C).No.6148 OF 2021(P)
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OTHER PRESENT:

             SMT.VINITHA. B, GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.6148 OF 2021(P)
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                           JUDGMENT

Dated this the 15th day of March 2021

As the programme sought to be conducted is already over,

the Writ Petition is closed.

Sd/-

                                           P.V.ASHA

rkc                                         JUDGE

WP(C).No.6148 OF 2021(P)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE NOTICE OF THE MAHA SIVA TEMPLE.

EXHIBIT P2 TRUE COPY OF THE NOTICE OF THE MUSICAL PROGRAMME.

EXHIBIT P3 TRUE COPY OF THE ADVISORY FOR THE PERFORMANCE ARTISTS ISSUED BY PRINCIPAL SECRETARY DATED 4.1.2021.