Citation : 2021 Latest Caselaw 8316 Ker
Judgement Date : 12 March, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
FRIDAY, THE 12TH DAY OF MARCH 2021 / 21ST PHALGUNA, 1942
WP(C).No.5863 OF 2019(G)
PETITIONERS:
1 JEEVESH KUMAR U.,
AGED 52 YEARS,
SECRETARY,
KASARAGOD DISTRICT HANDBALL ASSOCIATION,
T.I.H.S.S, VIDYANAGAR, NAYANMARMOOLA P.O.,
KASARAGOD-671 123.
2 NIRMAL G. VISWAN,
SECRETARY,
ALAPPUZHA DISTRICT HANDBALL ASSOCIATION,
THIRUVATHIRA, PATHIRAPPALLY P.O.,
ALAPPUZHA 688 521.
3 S.S. SUDHIR,
SECRETARY,
THIRUVANANTHAPURAM DISTRICT HANDBALL ASSOCIATION,
ATHAM, TC 27/687, VANCHIYOOR P.O.,
THIRUVANANTHAPURAM 695 035.
4 P.I. RAFEEK,
SECRETARY,
IDUKKI DISTRICT HANDBALL ASSOCIATION,
PERUNILATHU HOUSE, THODUPUZHA EAST P.O.,
IDUKKI - 685 585.
5 SATHEESH.K. PILLAI.
SECRETARY,
THRISSUR DISTRICT HANDBALL ASSOCIATION,
VALIYAVEETTIL HOUSE, KARTHIYAYANI TEMPLE ROAD,
AYYANTHOL P.O., THRISSUR 680 003.
6 RAJEEVAN.K.V.,
SECRETARY,
KANNUR DISTRICT HANDBALL ASSOCIATION,
KALAMVALAVIL, VAYAKKARA, PADIYOTICHAL P.O.,
PAYYANNUR, KANNUR 670 353.
7 RADHAKRISHNAN.K.
SECRETARY,
KOLLAM DISTRICT HANDBALL ASSOCIATION,
AMBADY, HOUSE NO. 118, CURZON NAGAR,
WP(C).No.5863/2019(G)
2
KACHERI WARD, KOLLAM 691 013.
8 SABEESH.K.,
SECRETARY,
KOZHIKODE DISTRICT HANDBALL ASSOCIATION,
SONU POTTAMMAL, NELLICODE, KOZHIKODE 673 016.
9 K. SURESK BABU.,
SECRETARY,
WAYANAND DISTRICT HANDBALL ASSOCIATION,
PHYSICAL EDUCATION TEACHER,
AMMR GHSS, NALLOORNADU KUNNAMANGALAM P.O.,
WAYANAD 670 455.
BY ADVS.
DR.K.P.SATHEESAN (SR.)
SRI.P.MOHANDAS (ERNAKULAM)
SRI.S.VIBHEESHANAN
SRI.K.SUDHINKUMAR
SRI.S.K.ADHITHYAN
SHRI.MUHAMMED IBRAHIM ABDUL SAMAD
SRI.SABU PULLAN
RESPONDENTS:
1 UNION OF INDIA,
REPRESENTED BY ITS SECRETARY,
MINISTRY OF YOUTH AFFAIRS AND SPORTS,
DEPARTMENT OF SPORTS, GOVERNMENT OF INDIA,
SASTRI BHAVAN, NEW DELHI 110 001.
2 DIRECTOR GENERAL,
SPORTS AUTHORITY OF INDIA,
JAWAHARLAL NEHRU STADIUM COMPLEX (EAST GATE),
LODHI ROAD, NEW DELHI 110 003.
3 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF SPOTS AND YOUTH AFFAIRS,
SECRETARIAT, THIRUVANANTHAPURAM 695 001.
4 KERALA STATE SPORTS COUNCIL,
REPRESENTED BY ITS SECRETARY,
THIRUVANANTHAPURAM 695 001.
5 INDIAN OLYMPIC ASSOCIATION,
REPRESENTED BY ITS SECRETARY GENERAL,
OLYMPIC BHAVAN, B-29,
QUTUB INTERNATIONAL AREA, NEW DELHI 110 018.
WP(C).No.5863/2019(G)
3
6 HANDBALL FEDERATION OF INDIA.,
REPRESENTED BY ITS SECRETARY GENERAL,
ANANDESHWER PANDAY,
C-1/8 NIRATA NAGAR, LUCKNOW,
UTTER PRADESH 226 020.
7 CHAIRMAN.,
ADHOC COMMITTEE FOR HANDBALL IN KERALA,
COL. J.T. PALAMATTAM, PALAMATTAM HOUSE,
PERUMBRAMAVU P.O.,
KEEZHVAIPUR, PATHANAMTHITTA 689 589.
R1 BY SRI.HARIDAS P.NAIR, CGC
R2 & 6 BY ADV. SRI.BABU KARUKAPADATH
R7 BY ADV. SRI.JOHN VARGHESE
R7 BY ADV. SRI.A.L.GEORGE
R4 BY LATHA ANAND
SRI. P. VIJAYAKUMAR ASGI
R3 BY GOVERNMENT PLEADER SRI. JUSTIN ANTONY
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
12.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.5863/2019(G)
4
JUDGMENT
Dated this the 12th day of March, 2021
The learned counsel for the petitioners submits that
due to subsequent events, the writ petition has become
infructuous. Accordingly, the writ petition is dismissed as
infructuous.
Sd/-
N. NAGARESH JUDGE SR
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