Aana Uthsava Samrakshana Sahaya ... vs The State Of Kerala
2021 Latest Caselaw 8127 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE SMT. JUSTICE P.V.ASHA

    TUESDAY, THE 09TH DAY OF MARCH 2021 / 18TH PHALGUNA, 1942

                      WP(C).No.37248 OF 2016(E)


PETITIONER:

               AANA UTHSAVA SAMRAKSHANA SAHAYA SANGHAM
               ANDIYATH VEEDU, VARANAMKODE PO.,THRISSUR DISTRICT,
               REPRESENTED BY ITS SECRETARY, A.A.ANEESH, S/O. APPU
               AGED, 47 YEARS.

               BY ADV. SRI.RAJIT

RESPONDENTS:

      1        THE STATE OF KERALA
               REPRESENTED BY ADDITIONAL SECRETARY,FOREST AND WILD
               LIFE DEPARTMENT,SECRETARIAT, TRIVANDRUM, PIN-695001

      2        THE PRINCIPAL CHIEF CONSERVATOR OF FOREST
               VAZHUTHACAUD, THIRUVANANTHAPURAMPIN-695014

      3        THE CHIEF WILD LIFE WARDEN
               FOREST HEAD QUARTERS,VAZHUTHACAUD, THIRUVANANTHAPURAM
               PIN-695014

      4        THE DIVISIONAL FOREST OFFICER
               THIRUVANANTHAPURAM, PIN-695014

      5        PRASANTH.A.V
               MANGALASSERY,O.M.NAGAR,MANIKANTESWARAM
               P.O.,PEROORKADA, THIRUVANANTHAPURAM, PIN-695013

               R1-4 BY GOVERNMENT PLEADER


               SPECIAL GP SRI.SANDESH RAJA.K.

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.37248 OF 2016(E)

                                2




                            JUDGMENT

Dated this the 9th day of March 2021

The learned counsel for the petitioner

submits that the writ petition is not pressed.

Hence, the writ petition (Civil) is dismissed as

not pressed.

Sd/-

P.V.ASHA JUDGE DM WP(C).No.37248 OF 2016(E)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1: TRUE COPY OF THE ORDER IN IA NO. 25 & 27/2016 IN WIRT PETITION (CIVIL NO.743/2014 OF THE DATED 4.5.2016.

EXHIBIT P2: TRUE COPY OF THE REPRESENTATION PREFERRED BY THE PETITIONER SOCIETY TO THE SECOND RESPONDENT, DATED 17.11.2016.

RESPONDENTS EXHIBITS: NIL

//TRUE COPY//

PA TO JUDGE