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Soumya Madhusoodanan vs K.V.Ajish Kumar
2021 Latest Caselaw 8093 Ker

Citation : 2021 Latest Caselaw 8093 Ker
Judgement Date : 9 March, 2021

Kerala High Court
Soumya Madhusoodanan vs K.V.Ajish Kumar on 9 March, 2021
        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                              &

     THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH

TUESDAY, THE 09TH DAY OF MARCH 2021 / 18TH PHALGUNA, 1942

                    OP (FC).No.523 OF 2020

   AGAINST THE ORDER/JUDGMENT IN OP 549/2018 OF FAMILY
                    COURT,TRIVANDRUM


PETITIONER:

              SOUMYA MADHUSOODANAN, AGED 33 YEARS,
              D/O.MADHUSOODANAN, SOPANAM, MUNDANKAVU,
              CHENGANOOR P.O., ALAPPUZHA DISTRICT, KERALA-
              689 121, PRESENTLY RESIDING AT SREE PADMAM,
              HOUSE NO.108(1), MANAVA NAGAR, PETTAH P.O.,
              THIRUVANANTHAPURAM.

              BY ADV. SMT.MAJIDA.S

RESPONDENT:

              K.V.AJISH KUMAR, AGED 36 YEARS,
              S/O.N.P.VISWANATH, TC 43/351, SS NIVAS,
              SREESANTHI GARDENS, MANACAUD P.O.,
              THIRUVANANTHAPURAM, KERALA-695 009.


     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON
09-03-2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 OP (FC).No.523 OF 2020

                            ..2..




                          JUDGMENT

Dated this the 9th day of March 2021 A.Muhamed Mustaque, J

The Counsel for the petitioner submits that the

petitioner does not want to pursue the original

petition. Taking note of the said submission, the original petition is dismissed as not pressed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

DR. KAUSER EDAPPAGATH

JUDGE

PR OP (FC).No.523 OF 2020

..3..

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE OP NO.549/2018 DATED 05.03.2018 ON THE FILE OF FAMILY COURT, THIRUVANANTHAPURAM.

EXHIBIT P2 TRUE COPY OF THE OP NO.550/2018 DATED 05.03.2018 ON THE FILE OF FAMILY COURT, THIRUVANANTHAPURAM.

EXHIBIT P3 TRUE COPY OF THE OP(G & W) NO.2811/2018 BEFORE THE FAMILY COURT, THIRUVANANTHAPURAM DATED NIL.

EXHIBIT P4 TRUE COPY OF THE JUDGMENT DATED 28.05.2019 IN OP(FC) NO.343/2019 OF THIS HON'BLE COURT.

EXHIBIT P5 TRUE COPY OF THE ORDER IN IA NO.4056/2018 IN OP(G & W) NO.2811/2018 OF THE FAMILY COURT, THIRUVANANTHAPURAM.

 
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