Kerala High Court
Abdul Salam vs The District Collector on 8 March, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
MONDAY, THE 08TH DAY OF MARCH 2021 / 17TH PHALGUNA, 1942
WP(C).No.18326 OF 2020(M)
PETITIONER/S:
ABDUL SALAM,
AGED 60 YEARS,
S/O. MAMMAD, PULIYAKOT, KUMARANALLUR P.O.,
MUKKAM, KOZHIKODE DISTRICT-673 602.
BY ADV. SRI.BINOY VASUDEVAN
RESPONDENT/S:
1 THE DISTRICT COLLECTOR,
COLLETORATE, CIVIL STATION, KOZHIKODE-673 020
2 THE DEPUTY COLLECTOR ( LAND REFORMS)
COLLETORATE, CIVIL STATION, KOZHIKODE-673 020
3 THE VILLAGE OFFICR,
KUMARANALLUR VILLAGE, KUMARANALLUR P.O.,
KOZHIKODE DISTRICT-673 602.
SMT MABLE C KURIAN, GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
08.03.2021, ALONG WITH WP(C).18379/2020(V) AND
WP(C).18404/2020(A), THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C)s.18326,
18379 & 18404/20 2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
MONDAY, THE 08TH DAY OF MARCH 2021 / 17TH PHALGUNA, 1942
WP(C).No.18379 OF 2020(V)
PETITIONER/S:
ABDUL SALAM,
AGED 60 YEARS,
S/O MAMMAD, PULIYAKOT, KUMARANALLUR P.O.,
MUKKAM, KOZHIKODE DISTRICT-673 602.
BY ADV. SRI.BINOY VASUDEVAN
RESPONDENT/S:
1 THE DISTRICT COLLECTOR
COLLECTORATE, CIVIL STATION, KOZHIKODE-673 020.
2 THE DEPUTY COLLECTOR (LAND REFORMS),
COLLECTORATE, CIVIL STATION, KOZHIKODE-673 020.
3 THE VILLAGE OFFICER,
KUMARANALLUR VILLAGE, KUMARANALLUR P.O.,
KOZHIKODE DISTRICT-673 602.
SMT. SHEEJA C.S.,SENIOR GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
08.03.2021, ALONG WITH WP(C).18326/2020(M) AND
WP(C).18404/2020(A), THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C)s.18326,
18379 & 18404/20 3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
MONDAY, THE 08TH DAY OF MARCH 2021 / 17TH PHALGUNA, 1942
WP(C).No.18404 OF 2020(A)
PETITIONER/S:
BENAZEER SALAM,
AGED 48 YEARS,
W/O. ABDUL SALAM, PULIYAKOT, KUMARANALLUR P.O.,
MUKKAM, KOZHIKKODE DISTRICT - 673 602.
BY ADV. SRI.BINOY VASUDEVAN
RESPONDENT/S:
1 THE DISTRICT COLLECTOR,
COLLECTORATE, CIVIL STATION,
KOZHIKODE - 673 020.
2 THE DEPUTY COLLECTOR (LAND REFORMS)
COLLECTORATE, CIVIL STATION,
KOZHIKODE - 673 020.
3 THE VILLAGE OFFICER,
KUMARANALLUR VILLAGE, KUMARANALLUR P. O.,
KOZHIKODE DISTRICT - 673 602.
SMT. MABLE C. KURIAN, SENIOR GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
08.03.2021, ALONG WITH WP(C).18326/2020(M), WP(C).18379/2020(V),
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)s.18326,
18379 & 18404/20 4
JUDGMENT
When these writ petitions were taken up, Sri.Binoy Vasudevan, the
learned counsel appearing for the petitioners, submitted that the 2nd
respondent have passed the order in the suo moto proceedings and he
prays that these writ petitions be closed reserving the right of the
petitioners to challenge the order if they are in any way aggrieved.
Reserving the liberty of the petitioners to challenge the order passed
by the 2nd respondent if they are in any way aggrieved, these writ
petitions are closed.
Sd/-
RAJA VIJAYARAGHAVAN V
JUDGE
sru
WP(C)s.18326,
APPENDIX OF WP(C) 18326/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF DOCUMENT NO.2443/96 OF
S.R.O. MUKKAM.
EXHIBIT P2 TRUE COPY OF THE LAND TAX RECEIPT DATED
25.06.2020.
EXHIBIT P3 TRUE COPY OF THE POSSESSION CERTIFICATE
NO.618/20 DATED 03.09.020 ISSUED BY THE
3RD RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE APPLICATION IN
PRESCRIBED PERFORMA PREPARED BY THE 3RD
RESPONDENT DATED NIL.
EXHIBIT P5 TRUE COPY OF CERTIFICATE DATED
28.06.2016 ISSUED BY THE VILLAGE
OFFICER.
EXHIBIT P6 TRUE COPY OF THE RECEIPT ISSUED BY THE
OFFICE OF THE 1ST RESPONDENT.
EXHIBIT P7 TRUE COPY OF THE NOTICE DATED
13.11.2019.
RESPONDENT'S/S EXHIBITS: NIL
//TRUE COPY//
P.A. TO JUDGE
WP(C)s.18326,
APPENDIX OF WP(C) 18379/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF DOCUMENT NO.1100/1982 OF S.R.O
MUKKAM.
EXHIBIT P2 TRUE COPY OF THE LAND TAX RECEIPT DATED
25.6.2020.
EXHIBIT P3 TRUE COPY OF THE POSSESSION CERTIFICATE NO.
618/20 DATED 3.9.2020 ISSUED BY THE 3RD
RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE APPLICATION IN PRESCRIBED
PERFORMA PREPARED BY THE 3RD RESPONDENT
DATED NIL.
EXHIBIT P5 TRUE COPY OF CERTIFICATE DATED 28.6.2016
ISSUED TO THE VILLAGE OFFICER.
EXHIBIT P6 TRUE COPY OF THE RECEIPT ISSUED BY THE
OFFICE OF THE 1ST RESPONDENT.
EXHIBIT P7 TRUE COPY OF THE NOTICE DATED 13.11.2019.
RESPONDENT'S/S EXHIBITS: NIL
//TRUE COPY//
P.A. TO JUDGE
WP(C)s.18326,
APPENDIX OF WP(C) 18404/2020
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF DOCUMENT NO.162/2000 OF SRO
MUKKAM.
EXHIBIT P2 TRUE COPY OF THE LAND TAX RECEIPT DATED
25.06.2020 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE POSSESSION CERTIFICATE
NO.619/20 DATED 03.09.2020 ISSUED BY THE
3RD RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE APPLICATION IN PRESCRIBED
PERFORMA PREPARED BY THE 3RD RESPONDENT
DATED 25.04.2016.
EXHIBIT P5 TRUE COPY OF CERTIFICATE DATED 26.08.2016
ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P6 TRUE COPY OF THE RECEIPT ISSUED BY THE
OFFICE OF THE 1ST RESPONDENT.
EXHIBIT P7 TRUE COPY OF THE NOTICE DATED 13.11.2019
ISSUED BY THE 2ND RESPONDENT.
RESPONDENT'S/S EXHIBITS: NIL
//TRUE COPY//
P.A. TO JUDGE
