N.M. Sumathy vs Kerala State Financial ...
2021 Latest Caselaw 7690 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE SMT. JUSTICE P.V.ASHA

    THURSDAY, THE 04TH DAY OF MARCH 2021 / 13TH PHALGUNA, 1942

                      WP(C).No.21936 OF 2016(N)


PETITIONER:

               N.M. SUMATHY
               AGED 48 YEARS, W/O.CHANDRAN,MUTTATHIL(HOUSE),
               MYLAMBADY (P.O),PULLUMALA, WAYANADU.

               BY ADV. SRI.JESWIN P.VARGHESE

RESPONDENTS:

      1        KERALA STATE FINANCIAL ENTERPRISES LTD.
               REPRESENTED BY ITS MANAGING DIRECTOR,CORPORATE
               OFFICE, 'BHADRATHA', TRICHUR. PIN-680 020.

      2        THE BRANCH MANAGER
               KERALA STATE FINANCIAL ENTERPRISES LTD.,PULPALLY
               BRANCH, PULPALLY(P.O),WAYANADU. PIN-673 579.

      3        THE SPECIAL DEPUTY TAHSILDAR (REVENUE RECOVERY)
               KERALA STATE FINANCIAL ENTERPRISES LTD.,ARADHANA -
               KAMALA BUILDING, KALLAI ROAD,KOZHIKODE. PIN-673 002.

               R1 BY SRI.A.M.ANTONY, SC, KSFE
               R1-2 BY ADV. SRI.P.C.ANIL KUMAR, SC

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.21936 OF 2016(N)

                                 2




                             JUDGMENT

Dated this the 4th day of March 2021

The learned Standing counsel appearing for

the respondents submits that the account is

closed. Therefore, the Writ Petition is

accordingly closed.

Sd/ P.V.ASHA JUDGE DM WP(C).No.21936 OF 2016(N)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF RECOVERY NOTICE ISSUED BY 3RD RESPONDENT DATED 26.11.2015.

EXHIBIT P2 A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE CHIEF MINISTER DATED 28.06.2015.

RESPONDENTS EXHIBITS: NIL

//TRUE COPY//

PA TO JUDGE