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Jose V.C. vs The Registrar Of Co-Operative ...
2021 Latest Caselaw 7590 Ker

Citation : 2021 Latest Caselaw 7590 Ker
Judgement Date : 4 March, 2021

Kerala High Court
Jose V.C. vs The Registrar Of Co-Operative ... on 4 March, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                THE HONOURABLE MR. JUSTICE SUNIL THOMAS

    THURSDAY, THE 04TH DAY OF MARCH 2021 / 13TH PHALGUNA, 1942

                        WP(C).No.2175 OF 2021(V)


PETITIONER/S:

                JOSE V.C., AGED 53 YEARS
                S/O.CHELLAYAN, JOINT SECRETARY TO GOVERNMENT,
                DEPARTMENT OF GENERAL ADMINISTRATION, GOVERNMENT
                SECRETARIAT, THIRUVANANTHAPURAM (FUNCTIONING AS
                SENIOR ADMINISTRATIVE OFFICER,
                GOVERNMENT MEDICAL COLLEGE, PAINAVU,
                IDUKKI, ON DEPUTATION)

                BY ADVS.
                SRI.BABU JOSEPH KURUVATHAZHA
                SRI.M.G.SREEJITH

RESPONDENTS:

      1         THE REGISTRAR OF CO-OPERATIVE SOCIETIES
                OFFICE OF THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
                JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION, THYCAUD
                P.O., THIRUVANANTHAPURAM PIN 695 014

      2         THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
                (GENERAL)
                THIRUVANANTHAPURAM 695 001

      3         KERALA GOVERNMENT SECRETARIAT STAFF HOUSING CO-
                OPERATIVE SOCIETY LTD.
                NO.T.732, THAMPANOOR WARD, THYCAUD VILLAGE,
                THIRUVANANTHAPURAM PIN 695 001, REP.BY ITS SECRETARY.

      4         ADMINISTRATIVE COMMITTEE
                KERALA GOVERNMENT SECRETARIAT STAFF HOUSING CO-
                OPERATIVE SOCIETY LTD. NO.T.732, THAMPANOOR WARD,
                THYCAUD VILLAGE, THIRUVANANTHAPURAM, PIN 695 001,
                REP.BY ITS CONVENOR


OTHER PRESENT:

                SR.GP K.P HARISH

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C).2175/2021
                                      2




                                JUDGMENT

When the matter was taken up, it was submitted by the learned

counsel for the petitioner that the matter has become infructuous.

This is recorded.

Writ Petition is accordingly closed.

Sd/-

                                              SUNIL THOMAS

Sbna                                             JUDGE
 W.P(C).2175/2021





                         APPENDIX
PETITIONER'S EXHIBITS:

EXHIBIT P1           TRUE   COPY  OF   THE   PROCEEDING  BEARING

NO.C.R.B.(1)2324/2020 DATED 20.3.2020 OF THE 2ND RESPONDENT.

EXHIBIT P2 TRUE COPY OF THE NOTICE DATED 22.6.2020 ISSUED BY THE 4TH RESPONDENT.

EXHIBIT P3 TRUE COPY OF THE NOTICE DATED 1.1.2021 ISSUED BY THE 4TH RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE REPRESENTATION DATED 25.1.2021 SUBMITTED BY THE PETITIONER BEFORE THE 4TH RESPONDENT.

EXHIBIT P5 TRUE COPY OF THE REPRESENTATION DATED 25.1.2021 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.

 
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