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Rajalakshmi K vs Wp(C).No.19505 Of 2014(K)
2021 Latest Caselaw 7417 Ker

Citation : 2021 Latest Caselaw 7417 Ker
Judgement Date : 3 March, 2021

Kerala High Court
Rajalakshmi K vs Wp(C).No.19505 Of 2014(K) on 3 March, 2021
WP(C).No.19505 OF 2014(K)

                                  1

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE AMIT RAWAL

  WEDNESDAY, THE 03RD DAY OF MARCH 2021 / 12TH PHALGUNA, 1942

                      WP(C).No.19505 OF 2014(K)


PETITIONER/S:

      1         RAJALAKSHMI K
                NOW WORKING AS SECRETARY IN CHARGE, THRISSUR
                DISTRICT PETROLEUM EMPLOYEES CO-OPERATIVE SOCIETY
                TD NO R 795, PAZHAYANADAKKAVU, THRISSUR, RESIDING
                AT KONDOTH HOUSE, VARADIYAM, AVANUR P.O, THRISSUR
                DISTRICT 680547

      2         AJINA JOHN THEKKEKKARA
                RESIDING AT MEANCHERY HOUSE, NETTISSERY PO,
                MUKKATTUKARA, THRISSUR DISTRICT 680651

      3         THARA M.B
                RESIDING AT MENOTH HOUSE, KARALAM P.O, THRISSUR
                DISTRICT 680711

      4         K. RUGMANI
                NOW WORKING AS SECRETARY, THIRUVILLAMALA HANDLOOM
                WEAVERS CO-OPERATIVE SOCIETY LTD, NO H.83,
                KANIYARCODE P.O, THIRUVALLAMALA, RESIDING AT
                KILINNIYIL HOUSE, VADAKKETHARA, PAZYANANNUR P.O,
                THRISSUR DISTRICT 680587

      5         JANCY V.V
                RESIDING AT KOOTHUR HOUSE, THOZHIYUR P.O, THRISSUR
                DISTRICT 680520

      6         WILLIAMS JOSEPH.V.
                NOW WORKING AS SENIOR CLERK, TRICHUR DISTRICT PADDY
                MARKETING & PROCESSING CO-OPERATIVE SOCIETY TD NO R
                923, PERINGANDOOR P.O, THRISSUR DISTRICT, RESIDING
                AT VADAKKAN AMBAZHAPILLY, CHITTILAPPILLY P.O,
                THRISSUR DISTRICT 680581

                BY ADV. SRI.T.R.HARIKUMAR

RESPONDENT/S:
 WP(C).No.19505 OF 2014(K)

                                 2

      1      THE THRISSUR DISTRICT CO-OPERATIVE BANK LTD
             REPRESENTED BY THE GENERAL MANAGER, HEAD OFFICE,
             THRISSUR 680001

      2      TH JOINT REGISTER OF CO-OPERATIVE SOCIETIES GENERAL
             THRISSUR 680001

      3      THE REGISTRAR OF CO-OPERATIVE SOCIETIES
             THIRUVANANTHAPURAM 695001

      4      THE STATE OF KERALA
             REPRESENTED BY THE SECRETARY, CO-OPERATION (C)
             DEPARTMENT, GOVERNMENT SECRETARIAT,
             THIRUVANANTHAPURAM 695001

      5      THE KERALA PUBLIC SERVICE COMMISSION
             PATTOM P.O, THIRUVANANTHAPRUAM 695004, REPRESENTED
             BY ITS SECRETARY

             R1 BY ADV. SRI.GEORGE POONTHOTTAM
             R1, R4 BY GOVERNMENT PLEADER

OTHER PRESENT:

             GP B.HARISH KUMAR

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
03.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.19505 OF 2014(K)

                                3




                            JUDGMENT

Dated this the 3rd day of March 2021

Learned Counsel for the petitioner submitted that the

matter has become infructuous. Accordingly, this writ petition is

dismissed as infructuous.


                                             Sd/

                                          AMIT RAWAL

Jm/                                         JUDGE

WP(C).No.19505 OF 2014(K)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 EXHIBIT P1 COPY OF THE RANK LIST ISSUED BY THE 5TH RESPONDENT FOR THE POST OF THE CLERKS/ CASHIER IN THE IST RESPONDENT BANK DATED 03-02-2010

EXHIBIT P2 EXHIBIT P2 COPY OF THE CIRCULAR NO 33/2013 DATED 20-04-2013 ISSUED BY THE 3RD RESPONDENT

EXHIBIT P3 EXHIBIT P3 COPY OF THE ORDER NO C.B(4) 35982/2013 DATED 03-01-2014 OF THE 3RD RESPONDENT

EXHIBIT P4 EXHIBIT P4 COPY OF THE MEMO DATED 13-05-

2014 ISSUED BY THE IST RESPONDENT

EXHIBIT P5 EXHIBIT P5 COPY OF THE REPRESENTATION SUBMITTED BEFORE THE 3RD RESPONDENT DATED 15-07-2014

 
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