Petitioner In Wp(C) vs St Respondent In Wp(C)
2021 Latest Caselaw 7160 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

              THE HONOURABLE SMT. JUSTICE P.V.ASHA

    MONDAY, THE 01ST DAY OF MARCH 2021 / 10TH PHALGUNA, 1942

        Con.Case(C).No.2122 OF 2020 IN WP(C). 15821/2020

AGAINST THE JUDGMENT DATED 07.09.2020 IN WP(C) 15821/2020(C) OF
                     HIGH COURT OF KERALA


PETITIONER:PETITIONER IN WP(C)

             AZAD K.B
             AGED 40 YEARS
             S/O. A.K.BASHEER, 'PROPRIETOR', 'TECH AND MECH
             ENGINEERING', VADACKAL P.O., KALARCODE, ALAPPUZHA
             DISTRICT, PIN-688 003, RESIDING AT
             KANJIRANGATTUVELI HOUSE, VADACKAL P.O., KALARCODE,
             ALAPPUZHA DISTRICT,PN-688 003.

             BY ADV. SRI.S.JAYAKRISHNAN

RESPONDENT:1ST RESPONDENT IN WP(C)

             S.VENKEDASAPATHI
             (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER)
             THE MANAGING DIRECTOR, KERALA WATER AUTHORITY,
             JALABHAVAN, VELLAYAMBALAM P.O.,
             THIRUVANANTHAPURAM,PI-695 033

             R1 BY SHRI.P.BENJAMIN PAUL, SC, KERALA WATER
             AUTHORITY


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 01.03.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                      P.V.ASHA, J.
                  -----------------------------------------------------
                         Cont.Case(c).No.2122 of 2020-S
                                            in
                             W.P(c) No.15821 of 2020
                   ----------------------------------------------------
                       Dated this the 1st day of March, 2021

                                 JUDGMENT

The learned counsel on both sides submit that the directions contained in the

judgment dated 07.09.2020 in W.P(c).No.15821 of 2020 are complied with.

Therefore, the Contempt Case is closed.

                                                         Sd/-     (P.V.ASHA, JUDGE)

rtr/

Cont.Case(c).No.2122 of 2020-S in W.P(c) No.15821 of 2020

APPENDIX

PETITIONER'S EXHIBITS:

ANNEXURE-I CERTIFIED COPY OF JUDGMENT DATED 07.09.2020 IN WPC NO.15821 OF 2020 OF THIS HON'BLE COURT