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Panamaram Service Co-Operative ... vs The Joint Registrar Of ...
2021 Latest Caselaw 7068 Ker

Citation : 2021 Latest Caselaw 7068 Ker
Judgement Date : 1 March, 2021

Kerala High Court
Panamaram Service Co-Operative ... vs The Joint Registrar Of ... on 1 March, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                THE HONOURABLE MR. JUSTICE SUNIL THOMAS

     MONDAY, THE 01ST DAY OF MARCH 2021 / 10TH PHALGUNA, 1942

                        WP(C).No.4453 OF 2021(F)


PETITIONER/S:

                PANAMARAM SERVICE CO-OPERATIVE BANK
                LTD.NO.C.6643, PANAMARAM P.O., WAYANAD, REP.BY ITS
                PRESIDENT.

                BY ADVS.
                SRI.B.S.SWATHI KUMAR
                SMT.ANITHA RAVINDRAN
                SRI.HARISANKAR N UNNI

RESPONDENT/S:

      1         THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
                (GENERAL)
                WAYANAD 673 561.

      2         THE INQUIRY OFFICER/PANAMARAM UNIT INSPECTOR
                OFFICE OF THE ASSISTANT REGISTRAR OF CO-OPERATIVE
                SOCIETIES (GENERAL), MANANTHAVADY, WAYANAD 670 645.



                SR.GP K.P HARISH

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.4453 OF 2021(F)           2




                          JUDGMENT

Dated this the 1st day of March 2021

This writ petition is filed challenging Ext-P6 order of

the first respondent. When the matter was taken up, the

learned Senior Government Pleader submitted that on

finding that the order dated 01.02.2021 in

JRGWYD/2899/20-CRP was not in accordance with the

direction of this Court has been cancelled. The authority

proposes to issue fresh order. The copy of the above order is

produced. In the light of the above order cancelling Ext-P6

order, this writ petition cannot survive. This is recorded and

the writ petition is, accordingly, closed.

Sd/-

SUNIL THOMAS JUDGE

LEK

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE ORDER NO.CRP. 1600/13 DATED 27.6.2017 OF THE 1ST RESPONDENT.

EXHIBIT P2 TRUE COPY OF THE ORDER NO.CRP.

2233/16/K.DIS DATED 25.1.2018 OF THE 1ST RESPONDENT.

EXHIBIT P3 TRUE COPY OF THE ORDER NO.CRP.3141/17 DATED 07.11.2017 OF THE 1ST RESPONDENT.

EXHIBIT P3 (A) TRUE COPY OF THE ORDER IN W.P.(C) NO.14581/2018 DATED 31.5.2018.

EXHIBIT P4 TRUE COPY OF THE ORDER NO.CRP. 3141/17 DATED 13.4.2018 OF THE 1ST RESPONDENT.

EXHIBIT P5 TRUE COPY OF THE JUDGMENT IN W.P.

(C)NO.14590/2018 DATED 29.5.2019.

EXHIBIT P6 TRUE COPY OF THE ORDER NO.JRGWYD/2899/20-CRP DATED 1.2.2021 OF THE 1ST RESPONDENT.

 
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