Citation : 2021 Latest Caselaw 10834 Ker
Judgement Date : 30 March, 2021
OP(C) 806/2021 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR
Tuesday,the 30th day of March 2021/9th Chaithra, 1943
OP(C) No.806/2021
OS No.255/2020 of the MUNSIFF COURT,THODUPUZHA
For information purpose only
CMA NO.63/2020 OF THE DISTRICT COURT, THODUPUZHA
PETITIONER
ABY ABRAHAM,AGED 27 YEARS
S/O.ABRAHAM, PULICKAKUNNEL HOUSE, VANDAMATTOM P.O.,
KURUMBALAMATTOM KARA, KARIMANOOR VILLAGE.
RESPONDENT
ABRAHAM,AGED 71 YEARS
S/O.ROCKEY, PULICKAKUNNEL HOUSE, VANDAMATTOM P.O.,
KURUMBALAMATTOM KARA, KARIMANOOR VILLAGE, NOW RESIDING AT
BUILDING OF POULOSE, VANDANAKKARA, VANDAMATTOM,
OPP.VANDAMATTOM CATHOLIC CHURCH, VANDAMATTOM, IDUKKI DISTRICT.
Op (civil) praying inter alia that in the circumstances stated in the affidavit filed along with the OP(C)
the High Court be pleased to stay Ext.P8 and P9 orders and also all further proceedings in O S
No255/2020 on the file of the Munsiff court Thodupuzha, pending disposal of the above Original
Petition(C).
This petition coming on for admission upon perusing the petition and the affidavit filed in support of
OP(C) and upon hearing the arguments of M/S MATHEW JOHN (K), ABY J AUGUSTINE,
MATHEW DEVASSI, Advocates for the petitioner the court passed the following
ORDER
Not admitted.
Issue urgent notice to respondent through special messenger. Operation of Ext P8 and P9 are stayed till 09.04.2021.
Post on 09.04.2021 .
30-03-2021 Sd/-
T.V.ANILKUMAR,JUDGE
/true copy/ Sd/-
OP(C) 806/2021 2/2
ASSISTANT REGISTRAR
EXHIBIT P8 - TRUE COPY OF THE ORDER DATED 10.12.2020 IN I.A.NO.1/2020 IN O.S.NO.255/2020 PASSED BY THE MUNSIFF COURT, THODUPUZHA. EXHIBIT P9 - TRUE COPY OF THE JUDGMENT OF THE DISTRICT COURT, THODUPUZHA IN CMA NO.63/2020 DATED 25.02.2021.
For information purpose only
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