Saturday, 09, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Biju Kuriakose vs Sri.A.Chandran Nair
2021 Latest Caselaw 10831 Ker

Citation : 2021 Latest Caselaw 10831 Ker
Judgement Date : 30 March, 2021

Kerala High Court
Biju Kuriakose vs Sri.A.Chandran Nair on 30 March, 2021
         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                         PRESENT

       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

 TUESDAY, THE 30TH DAY OF MARCH 2021 / 9TH CHAITHRA, 1943

     Con.Case(C).No.262 OF 2021 IN WP(C). 23352/2020

      AGAINST THE JUDGMENT DATED 02.11.2020 IN WP(C)
          23352/2020(T) OF HIGH COURT OF KERALA


PETITIONER/PETITIONER:

           BIJU KURIAKOSE,
           AGED 40 YEARS, S/O KURIAKOSE, NO. B 7, KENT
           PARADISE, MAYFIRST ROAD, THAMMANAM,
           KOCHIN-682032.

           BY ADVS.
           SRI.SAIBY JOSE KIDANGOOR
           SRI.BENNY ANTONY PAREL
           SMT.S.SIBHA
           KUM.PARVATHY VIJAYAN
           SHRI.ANOOP SEBASTIAN

RESPONDENT/2ND RESPONDENT:

           SRI.A.CHANDRAN NAIR,
           AGED 55 YEARS, S/O APPUKUTTAN NAIR,
           DEPUTY SECRETARY, NOW HOLDING THE CHARGE OF
           THE SECRETARY, CORPORATION OF KOCHI, KOCHI
           CORPORATION, PARK AVENUE ROAD, MARINE DRIVE,
           ERNAKULAM-682011.

           R1 BY ADV. SHRI.K.JANARDHANA SHENOY, SC, KOCHI
           MUNICIPAL CORPORATION

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN
FINALLY HEARD ON 30.03.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Cont.Case(C) No.262 of 2021          2




                Cont.Case (C) No.262 of 2021
             -----------------------------------------------


                          JUDGMENT

In the light of the judgment in W.P.(C) No.4700 of

2021 dated 30.03.2021, this Contempt of Court Case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

YKB APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE-A CERTIFIED COPY OF THE JUDGMENT IN WPC NO. 23352/2020 DATED 02.11.2020.

ANNEXURE-B TRUE COPY OF THE ACKNOWLEDGMENT OF SUBMISSION OF THE JUDGMENT TO THE RESPONDENT.

ANNEXURE-C TRUE COPY OF THE REPRESENTATION DATED 03.12.20 SUBMITTED BY THE PETITIONER.

ANNEXURE-D TRUE COPY OF THE APPLICATION DATED 20.10.2020 SUBMITTED BY THE RESIDENT OF THE SAME VILLA COMPLEX.

ANNEXURE-E TRUE COPY OF THE REPLY NO. KRP2-

3281/2020(PIO) TO RTI DATED 8/12/20.

ANNEXURE-F TRUE COPY OF THE COVER SHOWING THE DATE OF DISPATCH.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter