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C.J.Joseph vs The Environmental Engineer
2021 Latest Caselaw 10814 Ker

Citation : 2021 Latest Caselaw 10814 Ker
Judgement Date : 30 March, 2021

Kerala High Court
C.J.Joseph vs The Environmental Engineer on 30 March, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

     TUESDAY, THE 30TH DAY OF MARCH 2021 / 9TH CHAITHRA, 1943

                       WP(C).No.10622 OF 2015(C)


PETITIONER/S:

                C.J.JOSEPH, AGED 46 YEARS
                S/O.JOHN, CHOORAYKATHADATHIL HOUSE,
                PALAKUZHA P.O., KOOTHATTUKULAM (VIA.), MUVATTUPUZHA,
                ERNAKULAM DISTRICT, PIN - 686 662.

                BY ADVS.
                SRI.SANU.S.PANICKER
                SRI.T.A.PRAKASH

RESPONDENT/S:

                THE ENVIRONMENTAL ENGINEER
                DISTRICT OFFICE (ERNAKULAM - 11),
                PERUMBAVOOR, ERNAKULAM - 683 542.


     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD          ON
30.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.10622 OF 2015(C)           ..2..




                             JUDGMENT

Dated this the 30th day of March 2021

The learned counsel for the petitioner submits that the

writ petition has become infructuous. Accordingly, the writ

petition is dismissed as infructuous.

Sd/-

                                   MURALI PURUSHOTHAMAN
      SB/31/03/2021                        JUDGE

                            //true copy //



                             P.A To Judge
 

 
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