Annamma Mohan vs Samuel Ommen @ Thankachan
2021 Latest Caselaw 10649 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SATHISH NINAN

     MONDAY, THE 29TH DAY OF MARCH 2021 / 8TH CHAITHRA, 1943

                 RP.No.264 OF 2021 IN OP(C). 920/2020

  AGAINST THE ORDER/JUDGMENT IN OP(C) 920/2020 OF HIGH COURT OF
                             KERALA


REVIEW PETITIONER:

      1        ANNAMMA MOHAN
               AGED 62 YEARS
               W/O MOHAN MATHEW,
               KADAVIL HOUSE,
               PALAMAROOR MURI, KUMBAZHA P.O, PATHANAMTHITTA.

      2        JEJI MATHEW,
               S/O K.M.MATHEW,
               KADAVIL HOUSE,
               PALAMAROOR MURI, KUMBAZHA P.O, PATHANAMTHITTA.

      3        MOHAN MATHEW,
               S/O K.M.MATHEW,
               KADAVIL HOUSE,
               PALAMAROOR MURI,
               KUMBAZHA P.O, PATHANAMTHITTA.

               BY ADVS.
               SRI.K.MOHANAKANNAN
               SMT.T.V.NEEMA

RESPONDENTS:

      1        SAMUEL OMMEN @ THANKACHAN
               AGED 63 YEARS
               AYIRIYIL HOUSE,
               PALAMAROOR MURI,
               KUMBAZHA P.O, PATHANAMTHITTA-689653.

      2        REJI ONNOONNY,
               NEDUMPURATH HOUSE,
               PALAMAROOR MURI,
               KUMBAZHA P.O, PATHANAMTHITTA-689653.

      3        SUDARSANAN NAIR,
               THAZHEPARAYIL HOUSE, PALAMAROOR MURI,
               KUMBAZHA P.O, PATHANAMTHITTA-689653.
 RP.No.264/2021 IN OP(C)920/2020     2

       4       DEVAKI AMMA
               VALIYA VEETTIL HOUSE,
               PALAMAROOR MURI,
               KUMBAZHA P.O, PATHANAMTHITTA-689653.


     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION        ON
29.03.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 RP.No.264/2021 IN OP(C)920/2020       3




                         SATHISH NINAN, J.
               ========================
                       R.P.No. 264 of 2021
                                 in
                      OP(C).No.920 of 2020
               ========================
               Dated this the 29th day of March 2021

                                  ORDER

No grounds. Dismissed.

Sd/-

SATHISH NINAN

JUDGE ska RP.No.264/2021 IN OP(C)920/2020 4

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE-A1 TRUE COPY OF RELEVANT PAGES OF DECISION REPORTED IN 2019(2)KHC 97 (SC)

ANNEXURE-A2 TRUE COPY OF RELEVANT PAGES OF THE CITATION REPORTED IN 2020(1)KLT 440.