Citation : 2021 Latest Caselaw 10618 Ker
Judgement Date : 29 March, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
MONDAY, THE 29TH DAY OF MARCH 2021 / 8TH CHAITHRA, 1943
WP(C).No.25507 OF 2017(K)
PETITIONER:
M/S. KOSAMATTAM FINANCE LTD.,
REGISTERED OFFICE AT M.K.C. BUILDING,
M.L.ROAD, KOTTAYAM,
REPRESENTED BY ITS MANAGING DIRECTOR,
MATHEW K. CHERIAN, S/O CHERIAN,
RESIDING AT KOSAMATTAM HOUSE,
MANGANAM P.O., KOTTAYAM.
BY ADV. SRI.R.RAMADAS
RESPONDENTS:
1 THE REGISTRAR OF COMPANIES,
KERALA AND LAKSHADWEEP,
OFFICE OF THE REGISTRAR OF COMPANIES,
ERNAKULAM, PIN:682016.
2 SECURITIES AND EXCHANGE BOARD OF INDIA (SEBI),
HEAD OFFICE: SEBI BHAVAN B.K.C,
PLOT NO.C-4-A, G BLOCK BANDRA,
KURLA COMPLEX, BANDRA (EAST),
MUMBAI-400051.
3 THE SECRETARY,
KERLA STATE LAND BOARD,
THIRUVANANTHAPURAM-695001.
4 CHAIRMAN,
TALUK LAND BOARD, KANJIRAPPALLY,
(THE DEPUTY COLLECTOR (LA),
COLLECTORATE, KOTTAYAM), PIN:686002.
5 M/S. TECIL CHEMICALS HYDRO POWER LTD.,
REGD. OFFICE AND WORKS AT CHINGAVANAM,
KOTTAYAM DISTRICT,
REPRESENTED BY THE CHAIRMAN AND MANGING DIRECTOR
SHREENIVAS B. SOMANI,
CHINGAVANAM P.O., KOTTAYAM, PIN:686002.
6 SREENIVAS B. SOMANI,
S/O. LATE B.D.SOMANI,
WP(C).No.25507/2017
2
RESIDING AT SREENIKETHAN,
5TH FLOOR, MARINE DRIVE, MUMBAI-400 002.
7 TOBY ANTONY,
S/O. JOSEPH ANTONY,
RESIDING AT KULATHUMKAL,
VAZHAPPALLY EAST, RUBLY NAGAR P.O.,
CHANGANACHERRY, PIN:686 103
(POWER OF ATTORNEY HOLDER OF
M/S. TECIL CHEMICALS HYDRO POWER LTD.)
8 VARGHESE KURIAN,
KALLADAYIL HOUSE, KUMARAPEROOR,
VADAKKEKKARA MURY CHITTAR,
SEETHATHODU P.O.,
RANNI, PATHANAMTHITTA DISTRICT, PIN:689667.
9 M/S.KAYALTHEERAM BUILDERS AND
REALTORS INDIA PVT. LTD.,
REPRESENTED BY ITS DIRECTOR,
SHAJI K. MATHEW, S/O K.C.MATHEW,
KALLADAYIL HOUSE, KUMARANPEROOR,
VADAKKEKKARA MURI CHITTAR,
SEETHATHODU P.O., RANNI,
PATHANAMTHITTA DISTRICT, PIN:689667.
10 MITHUN T. ABRAHAM,
AGED 35 YEARS, S/O OONNITTAN ABRAHAM,
THOTTATHIL HOUSE, KOTTAYAM P.O.,
KOTTAYAM DISTRICT, PIN:686 001.
R1 BY ADV. SRI.S.BIJU, CGC
R2 BY ADV. SRI.K.M.JAMALUDHEEN
R9 BY ADV. SRI.M.MOHAMED NAVAZ
R5, R7 BY ADV. SRI.MATHEWS K.UTHUPPACHAN
BY ADV. SRI.T.P.SAJAN
R5, R7 BY ADV. SRI.SHARAN SHAHIER
R5, R7 BY ADV. SRI.TERRY V.JAMES
R3-4 BY GOVERNMENT PLEADER SRI JESTIN MATHEW
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
29.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.25507/2017
3
JUDGMENT
Dated this the 29th day of March, 2021
The learned counsel for the petitioner submits
that the issue between the parties is settled out of Court
under the auspices of Legal Services Authority, Kottayam in
O.S. No.232/2013 of Sub Court, Kottayam and hence the
petitioner doesn't want to prosecute this writ petition.
Recording the said submission, the writ petition is
dismissed as withdrawn.
Sd/-
N. NAGARESH JUDGE SR
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