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Mani vs Usha K. Nair
2021 Latest Caselaw 10610 Ker

Citation : 2021 Latest Caselaw 10610 Ker
Judgement Date : 29 March, 2021

Kerala High Court
Mani vs Usha K. Nair on 29 March, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

             THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR

     MONDAY, THE 29TH DAY OF MARCH 2021 / 8TH CHAITHRA, 1943

                        OP(C).No.793 OF 2021

             (OS 41/2018 OF SUB COURT, PERUMBAVOOR)


PETITIONER/DEFENDANT:

             MANI
             AGED 67 YEARS
             S/O. KUTTAPPAN,
             CHEMBANATT KALLIDUMBIL,
             KOOZHOOR KARA,
             AIRAPURAM VILLAGE,
             KUNNATHUNADU TALUK 683 541

             BY ADV. SRI.R.DIVAKARAN

RESPONDENT/PLAINTIFF:

             USHA K. NAIR
             AGED 53 YEARS
             W/O. V.N VENUGOPALA MENON,
             VALAPPIL HOUSE,
             RESIDING AT SREESAILAM HOUSE,
             THEKKUMBHAGAM KARA,
             CHOWWARA VILLAGE,
             ALUVA TALUK 683 580


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 29.03.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C).No.793 OF 2021

                                   2




                            JUDGMENT

Dated this the 29th day of March 2021

This O.P. is filed by the defendant in O.S.No.41/2018

on the file of the Sub Court,Perumbavoor, for issue of direction

to the court below to furnish certified copy of the order dated

23.02.2019 in I.A.No.1/2021 in the above suit.

2. I heard the learned counsel for the petitioner,

the court below is called upon to produce certified copy of the

order above provided application for copy is submitted in

accordance with the rules. The delivery proceedings shall be

postponed until certified copy of the order is issued.

This O.P. is disposed of accordingly.

Sd/-

T.V.ANILKUMAR JUDGE SMF OP(C).No.793 OF 2021

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 THE TRUE COPY OF THE SALE DEED NO.

4519/1992

EXHIBIT P2 THE TRUE COPY OF THE SALE AGREEMENT DATED 28-04-2018

EXHIBIT P3 THE TRUE COPY OF THE AGREEMENT DATED 24-09-2018

EXHIBIT P4 TRUE COPY OF THE AGREEMENT IN STAMP PAPER DATED 25-09-2018

EXHIBIT P5 THE TRUE COPY OF THE AGREEMENT IN RS.

500/-STAMP PAPER DATED 06-12-2018

EXHIBIT P6 THE TRUE COPY OF THE DECREE IN O.S NO.

41/2018 OF SUB COURT, PERUMBAVOOR DATED 23-02-2019

EXHIBIT P7 THE TRUE COPY OF THE PLAINT IN O.S NO.

15/2021 BEFORE THE SUB COURT, PERUMBAVOOR

EXHIBIT P8 THE TRUE COPY OF THE INJUNCTION PETITION IN I.A NO. 1/2021 IN O.S NO. 15/2021 BEFORE THE SUB COURT, PERUMBAVOOR

EXHIBIT P9 THE TRUE COPY OF THE APPLICATION FOR THE ORDER IN I.A NO.12/2021 IN O.S.NO.41/2018 SUB COURT, PERUMBAVOOR.

//TRUE COPU// PA TO JUDGE

 
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