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Managing Committee Of The Trichur ... vs The Unit Inspector
2021 Latest Caselaw 10605 Ker

Citation : 2021 Latest Caselaw 10605 Ker
Judgement Date : 29 March, 2021

Kerala High Court
Managing Committee Of The Trichur ... vs The Unit Inspector on 29 March, 2021
            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

            THE HONOURABLE MR. JUSTICE SUNIL THOMAS

     MONDAY, THE 29TH DAY OF MARCH 2021 / 8TH CHAITHRA, 1943

                    WP(C).No.1373 OF 2021(V)


PETITIONER/S:

      1     MANAGING COMMITTEE OF THE TRICHUR DISTRICT PADDY
            MARKETING AND PROCESSING CO-OPERATIVE SOCIETY LTD,
            NO.R 923, REPRESENTED BY ITS PRESIDENT, ATHANI,
            PERINGADOOR P.O., THRISSUR DISTRICT, PIN - 680 581.

      2     TRICHUR DISTRICT PADDY MARKETING AND PROCESSING
            CO-OPERATIVE SOCIETY LTD. NO.R 923, REPRESENTED BY
            ITS GENERAL MANAGER -IN-CHARGE, ATHANI,
            PERINGADOOR P.O., THRISSUR DISTRICT, PIN - 680 581.

            BY ADVS.
            SRI.T.R.HARIKUMAR
            SRI.ARJUN RAGHAVAN

RESPONDENT/S:

      1     THE UNIT INSPECTOR, OLLUKKARA, OFFICE OF THE
            ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
            (GENERAL), THRISSUR, PIN - 680003.

      2     THE UNIT INSPECTOR, KOLAZHI, OFFICE OF THE ASSISTANT
            REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL),
            THRISSUR, PIN - 680 003.

      3     THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
            (GENERAL), OFFICE OF THE ASSISTANT REGISTRAR OF CO-
            OPERATIVE SOCIETIES (GENERAL),
             THRISSUR, PIN - 680 003.

      4     THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
            (GENERAL) THRISSUR, PIN- 680 003.

      5     THE REGISTRAR OF CO-OPERATIVE SOCIETIES
            THIRUVANANTHAPURAM, PIN - 695 001.

            R1-5 SR.GP.K.P.HARISH


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.1373 OF 2021(V)
                                2




                           JUDGMENT

The second petitioner, which is a Co-operative

Society and the first petitioner being its managing

committee, have approached this court, contending that

the first respondent has now issued Ext.P7 calling upon

the Society to furnish certain information in connection

with an enquiry. The objection of the petitioners-Society

is that, the second respondent has sought for some

details by Ext.P3 for the purpose of conducting enquiry

under S.65 of KCS Act, into the affairs of the petitioners.

2. At the time of hearing, the learned senior

Government Pleader clarified that Ext.P7 notice was

issued in connection with on going enquiry, into the

affairs of the Adaat Farmer's Service Co-operative Bank.

In the light of this clarification, which is expressly stated

in the statement filed by the learned senior Government

Pleader, I am inclined to dispose of the Writ Petition,

recording this clarification. Ext.P7 shall be complied with WP(C).No.1373 OF 2021(V)

by the petitioners, as expeditiously as possible, at any

rate, within a period of ten days from the date of receipt

of a copy of this judgment.

Writ Petition is disposed of.

Sd/-

SUNIL THOMAS, JUDGE

R.AV WP(C).No.1373 OF 2021(V)

APPENDIX

PETITIONER'S/S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF THE AGREEMENT DATED 19/08/2013 EXECUTED BETWEEN THE 2ND PETITIONER SOCIETY AND ADAAT FRAMER'S SERVICE CO-OPERATIVE BANK.

EXHIBIT P2 A TRUE COPY OF THE AGREEMENT DATED 01/04/2016 EXECUTED BETWEEN THE 2ND PETITIONER SOCIETY AND ADAAT FRAMER'S SERVICE CO-OPERATIVE BANK.

EXHIBIT P3 A TRUE COPY OF THE ORDER DATED 03/09/2020 BEARING NUMBER HMI/4867/2020 ISSUED BY THE 4TH RESPONDENT.

EXHIBIT P4 A TRUE COPY OF THE COMMUNICATION DATED 06/10/2020 BEARING NUMBER KLY/1934/20 ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P5 A TRUE COPY OF THE QUESTIONNAIRE ISSUED TO THE PRESIDENT DATED NIL.

EXHIBIT P6 A TRUE COPY OF THE ORAL STATEMENT DATED 29/12/2020 ADDUCED BY THE PRESIDENT OF THE 2ND PETITIONER SOCIETY.

EXHIBIT P7 A TRUE COPY OF THE COMMUNICATION NO.OKU/2107/20 DATED 11/01/2020 ISSUED BY THE 1ST RESPONDENT.

RESPONDENT'S/S EXHIBITS:

ANNEXURE-A1 A TRUE COPY OF THE NOTICE DATED 11.11.2017 SEND BY ADAAT FARMIERS SERVICE CO-OPERATIVE BANK LTD NO.R689A.

 
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