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Anoop A.P. vs Chithra Rajan
2021 Latest Caselaw 10475 Ker

Citation : 2021 Latest Caselaw 10475 Ker
Judgement Date : 26 March, 2021

Kerala High Court
Anoop A.P. vs Chithra Rajan on 26 March, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                   &

         THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH

     FRIDAY, THE 26TH DAY OF MARCH 2021 / 5TH CHAITHRA, 1943

                         OP (FC).No.207 OF 2021

   AGAINST THE ORDER/JUDGMENT IN OPGW 177/2020 OF FAMILY COURT,
                          PATHANAMTHITTA
                                --------


PETITIONER/S:

                ANOOP A.P., AGED 36 YEARS,
                S/O. SUSEELA K.N., ARUN BHAVAN,
                THEKKUMTHODU P.O., THANNITHODE VILLAGE,
                KONNI TALUK, PATHANAMTHITTA DISTRICT,
                PIN-689 699.

                BY ADV. SRI.C.B.SREEKUMAR


RESPONDENT/S:

                CHITHRA RAJAN, AGED 32 YEARS
                D/O. LATE RAJAN V.N., CHITHRA BHAVAN,
                KUZHIKKALA P.O., KOZHENCHERRY TALUK,
                PATHANAMTHITTA DISTRICT, PIN-689 644.


THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION ON 26.03.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (FC).No.207/2021          2



                          JUDGMENT

Dated this the 26th day of March 2021

A.Muhamed Mustaque, J.

This original petition is filed for expeditious

disposal of pending matter before the Family Court. A

Division Bench of this Court in O.P.(FC) No.352/2020

and connected matters by the judgment dated 23.3.2021

had given guidelines for disposal of pending matters.

This original petition is disposed of in the

light of the above judgment. The directions in the

above judgment shall be scrupulously followed in this

matter also.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

DR. KAUSER EDAPPAGATH

JUDGE

ln

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE ORIGINAL PETITION, O.P(G&W) NO.177/2020 FILED BY THE PETITIONER BEFORE THE FAMILY COURT, PATHANAMTHITTA.

RESPONDENT'S EXHIBITS:NIL.

//TRUE COPY//

P.A.TO JUDGE

 
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