Kerala High Court
Winto.P.Paul vs Mananthavady Municipality on 26 March, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.M.BADAR
FRIDAY, THE 26TH DAY OF MARCH 2021 / 5TH CHAITHRA, 1943
WP(C).No.7889 OF 2021(I)
PETITIONER/S:
1 WINTO.P.PAUL,AGED 59 YEARS
S/O. PAULOSE, ONATTUTHOTTATHIL HOUSE,
KANIYARAM, MANANTHAVADY, WAYANAD-670645.
2 SHERLY,AGED 52 YEARS
W/O. WINTO P. PAUL, ONATTUTHOTTATHIL HOUSE,
KANIYARAM, MANANTHAVADY, WAYANAD-670645.
3 WILLIAM PAUL WINTO,AGED 34 YEARS
S/O. WINTO PAUL, ONATTUTHOTTATHIL HOUSE, KANIYARAM,
MANANTHAVADY, WAYANAD-670645.
4 P.USMAN,AGED 64 YEARS
S/O. MAMMU, PUTHUKKUDI HOUSE, KOOLIVAYAL,
CHERUKATTUR, WAYANAD-670721.
5 SAIDALAVI K.,AGED 64 YEARS
S/O. MOIDU, KONDITHODU HOUSE, ONDAYANGADI,
VEMOM, MANANTHAVADY, WAYANAD-670645.
6 NAFEESA K.,AGED 62 YEARS
W/O. POCKER HAJI BRAN, SHAMEER MANZIL,
PALLIKKAL, EDAVAKA, WAYANAD-670645.
7 AHAMEDKUTTY BRAN,AGED 38 YEARS
S/O. POCKER HAJI BRAN, SHAMEER MANZIL,
PALLIKKAL, EDAVAKA, WAYANAD-670645.
8 SHAMEER BRAN,AGED 35 YEARS
S/O. POCKER HAJI BRAN, SHAMEER MANZIL,
PALLIKKAL, EDAVAKA, WAYANAD-670645.
9 AJMAL BRAN,AGED 32 YEARS
S/O. POCKER HAJI BRAN, SHAMEER MANZIL, PALLIKKAL,
EDAVAKA, WAYANAD-670645.
10 BENSEERA BRAN,AGED 29 YEARS
D/O. POCKER HAJI BRAN, SHAMEER MANZIL, PALLIKKAL,
EDAVAKA, WAYANAD-670645.
WP(C).No.7889 OF 2021 2
11 SHAHARBAN BRAN,AGED 25 YEARS
D/O. POCKER HAJI BRAN, SHAMEER MANZIL, PALLIKKAL,
EDAVAKA, WAYANAD-670645.
12 NABLA BRAN,AGED 21 YEARS
D/O. POCKER HAJI BRAN, SHAMEER MANZIL,
PALLIKKAL, EDAVAKA, WAYANAD-670645.
13 IJAS BRAN,AGED 19 YEARS
D/O. POCKER HAJI BRAN, SHAMEER MANZIL,
PALLIKKAL, EDAVAKA, WAYANAD-670645.
14 MURUKKOLI USMAN,AGED 51 YEARS
S/O. MOIDU, MURUKKOLI HOUSE,
MANANTHAVADY, WAYANAD-670645.
15 MOHAMMED KADAVATH,AGED 71 YEARS
S/O. MAMMI, KADAVATH HOUSE,
MANANTHAVADY, WAYANAD-670645.
16 KADEEJA,AGED 87 YEARS
W/O. KUNHABDULLA, CHALIYADAN HOUSE,
MUTTIL NORTH, MADAKKIMALA, KALPETTA,
WAYANAD-673121.
17 RASIYA RAZAK,AGED 52 YEARS
W/O. RAZAK, ARAKKAL HOUSE, MUTTIL NORTH,
MADAKKIMALA, KALPETTA-673121.
18 SHAMSUDEEN KADAVATH,AGED 50 YEARS
S/O. MAMMI, KADAVATH HOUSE, VEMOM, MANANTHAVADY,
WAYANAD-670645.
19 KADAVATH SHAJITHA,AGED 48 YEARS
W/O.FAIZAL, KAKKODAN HOUSE, SULTHAN BATHERY,
WAYANAD-673592.
20 FATHIMA K.,AGED 62 YEARS
W/O. MOIDEEN, KADAVATH, PORANNANNUR, KELLOOR,
WAYANAD-670645.
21 SHARAFUDHEEN KADAVATH,AGED 59 YEARS
S/O. MAMMI, KADAVATH HOUSE, ONDAYANGADI, VEMOM,
MANANTHAVADY, WAYANAD-670645.
22 AYISH K.,AGED 58 YEARS
W/O. ABDURAHMAN, ERNYVAYAL, MUTTIL NORTH, KALPETTA,
WAYANAD-673121.
WP(C).No.7889 OF 2021 3
23 BASHEER KADAVATH,
AGED 55 YEARS
S/O. MAMMI, KADAVATH HOUSE, MANANTHAVADY, WAYANAD-
670645.
BY ADVS.
SRI.AUGUSTINE JOSEPH
SRI.K.S.ROCKEY
SRI.TONY AUGUSTINE
SRI.GEORGE RENOY
RESPONDENT/S:
1 MANANTHAVADY MUNICIPALITY
REPRESENTED BY ITS SECRETARY, MANANTHAVADY,
WAYANAD-670645.
2 THE SECRETARY,
MANANTHAVADY MUNICIPALITY, MANANTHAVADY,
WAYANAD-670645.
3 STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT, LOCAL
SELF GOVERNMENT DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
SRI.V.SANTHARAM, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.7889 OF 2021 4
JUDGMENT
Dated this the 26th day of March 2021
Heard both sides.
2. Section 509 of the Kerala Municipality Act prescribes the
remedy of preferring appeal. In the wake of alternative and most
efficacious statutory remedy of preferring an appeal, the writ
petition is dismissed. The petitioners may resort to the alternative
remedy, if so advised.
SD/-
A.M.BADAR
ajt JUDGE
APPENDIX
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 1.3.2021 OF BUILDING NO.342
OF THE 1ST PETITIONER.
EXHIBIT P2 TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 1.3.2021 OF BUILDING NO.990
OF THE 2ND PETITIONER.
EXHIBIT P3 TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS OF BUILDING NUMBER 1471 OF THE 3RD
PETITIONER.
EXHIBIT P4 TRUE COPY OF THE PROPERTY TAX DEMAND NOTICE
DATED 1.3.2021 OF BUILDING NO.2068 OF THE
15TH PETITIONER.
EXHIBIT P5 TRUE COPY OF THE PROPERTY TAX DEMAND NOTICE
DATED 20.2.2021 OF BUILDING NO.878 OF THE
16TH PETITIONER.
EXHIBIT P6 TRUE COPY OF THE PROPERTY TAX DEMAND NOTICE
DATED 20.2.2021 OF BUILDING NO.772 OF THE
17TH PETITIONER.
EXHIBIT P7 TRUE COPY OF THE PROPERTY TAX DEMAND NOTICE
OF BUILDING NO.873 DATED 20.2.2021 OF THE
18TH PETITIONER.
EXHIBIT P8 TRUE COPY OF THE PROPERTY TAX DEMAND NOTICE
OF BUILDING NO.1222 DATED 20.2.2021 OF 19TH
PETITIONER.
EXHIBIT P9 TRUE COPY OF THE PROPERTY TAX DEMAND NOTICE
DATED 20.2.2021 OF BUILDING NO.778 OF 22ND
PETITIONER.
EXHIBIT P10 TRUE COPY OF THE PROPERTY TAX DEMAND NOTICE
DATED 20.2.2021 OF BUILDING NO.880 OF THE
23RD PETITIONER.
EXHIBIT P11 TRUE COPY OF THE GOVERNMENT ORDER DATED
6.3.2019 NO.G.O.(RT)540/2019/LSGD.
EXHIBIT P12 TRUE COPY OF THE ORDER DATED 3.2.2021 IN
WP(C) NO.2714/2021.
