Unknown vs By Advs
2021 Latest Caselaw 10219 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

             THE HONOURABLE MR. JUSTICE SHAJI P.CHALY

    THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943

                    WP(C).No.28997 OF 2016(Y)


PETITIONER

             JOSE THOMAS VALY
             AGED 60 YEARS, RESIDING AT HIG-49, 10TH CROSS ROAD,
             PANAMPILLY NAGAR, KOCHI- 682036.

             BY ADVS.
             SRI.JACOB CHACKO
             SRI.C.A.JOJO
             SRI.MATHEWS JOSEPH

RESPONDENT

             THE SECRETARY
             CORPORATION OF COCHIN, ERNAKULAM. PIN- 682011.

             R1 BY SRI.PRAVEEN K.JOY,SC,COCHIN CORPORATION

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD          ON
25.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                        2
WP(C).No.28997 OF 2016(Y)




                            JUDGMENT

Dated this the 25th day of March 2021

This writ petition is filed by the petitioner

seeking the following relief:-

"i.issue a writ in the nature of certiorari or other appropriate writ, order or direction to quashin Exhibit P2 and direct the respondent to open the premises forth with.

ii. to direct the respondent to give 2 months time to remove the articles of the petitioner from the premises."

2. However, today when the matter was taken

up, learned counsel for the petitioner submitted

that the subject matter has become infructuous.

Accordingly, this writ petition is dismissed

as infructuous.

SD/-

SHAJI P.CHALY

JUDGE hmh