Dr. Janeesh P.A vs Society For Social Surveillance
2021 Latest Caselaw 13469 Ker

   ALEXANDER THOMAS & A. BADHARUDEEN, JJ.
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unnumbered W.A. of 2021 (filing No.21117 of 2021) (arising out of W.P.
                          (C) No.4592 of 2018),
                                   &
unnumbered W.A. of 2021 (filing No.21131 of 2021) (arising out of W.P.
                          (C).No.1592 of 2018)
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             Dated this the 28th day of June, 2021

                               ORDER

It is pointed out that State of Kerala and other parties have

already filed Writ Appeals to challenge the same common judgment of

the learned Single Judge and that the Division Bench of this Court has

granted interim stay on 04.06.2021 in W.A.Nos.755, 757 & 758 of 2021

and connected appeals and that those cases are now posted to

12.07.2021.

The Registry will number these writ appeals. After numbering

these appeals, the Registry will list these appeals in the admission list

on 01.07.2021.

H/O.

Sd/-

ALEXANDER THOMAS, JUDGE

Sd/-

A. BADHARUDEEN, JUDGE

SCS