Citation : 2021 Latest Caselaw 13360 Ker
Judgement Date : 28 June, 2021
WP(C) NO. 33105 OF 2019 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 28TH DAY OF JUNE 2021 / 7TH ASHADHA, 1943
WP(C) NO. 33105 OF 2019
PETITIONER/S:
T.K.RAJU
AGED 44 YEARS
S/O. KUTTAPPAN, THUMBOLIL HOUSE, CHALAPPILLY P.O.,
ARINIJIKAL, THIRUVALLA, PATHANAMTHITTA - 689586.
BY ADVS.
M.K.CHANDRA MOHANDAS
K.K.RAZIA
SHAKTHI PRAKASH
RESPONDENT/S:
1 THE DISTRICT SUPERINTENDENT OF POLICE
OFFICE OF THE DISTRICT SUPERINTENDENT OF POLICE,
PATHANAMTHITTA - 689 645
2 THE DEPUTY SUPERINTENDENT OF POLICE
THRIVUALLA, PATHANAMTHITTA - 689 101.
3 THE CIRCLE INSPECTOR OF POLICE
PERUMPATTY POLICE STATION, PATHANAMTHITTA - 689 581
4 THE SUB INSPECTOR OF POLICE
PERUMPATTY POLICE STATION, PATHANAMTHITTA - 689 581
5 ASHOKAN (CITU UNION)
(AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER)
ARANJIKKAL MEL MURIYIL, CHALAPPALLY P. O.,
PATHANAMTHITTA - 689 586.
6 MONCY (CKTU UNION)
(AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER)
METHANAM VEEDU, CHALAPPALLY P. O., PATHANAMTHITTA -
689 586.
7 SOMAN (CKTU UNION)
(AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER)
MATHUKKAL VEEDU, CHALAPPALLY P. O., PATHANAMTHITTA -
689 586.
WP(C) NO. 33105 OF 2019 2
8 KUTTAYI (AITUC UNION)
(AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER)
PULLOLIL VEEDU, PERUMPETTY P. O., PATHANAMTHITTA -
689 581.
9 RINU PHILIPOSE (BMS UNION)
(AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER)
PARAYIL VEEDU, CHALAPPALLY P. O., PATHANAMTHITTA -
689 586.
10 ADDLA.R10. THE MEMBER SECRETARY DEIAA AND REVENUE
DIVISIONAL OFFICER,
ADOOR, DISTRICT ENVIRONMENT IMPACT ASSESSMENT
AUTHORITY, PATHANAMTHITTA-691523.
11 ADDL.R11. THE ENVIRONMENTAL ENGINEER,
POLLUTION CONTROL BOARD, DISTRICT OFFICE,
PATHANAMTHITTA-691001.
12 ADDL.R12. THE SECRETARY,EZHUMATTOOR GRAMA PANCHAYAT,
THELLIYOOR, VENNIKULAM, KERALA-689544.
13 ADDL.R13. THE GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY DISTRICT OFFICE,
PATHANAMTHITTA-691002.
(ADDL. RESPONDENTS 10 TO 13 ARE IMPLEADED AS PER
ORDDR DATED 9-12-2019 IN IA 1/2019).
14 ADDL.R14. THE DISTRICT COLLECTOR,
PATHANAMTHITTA.
(ADDL. RESPONDENT 14 IS SUO MOTU IMPLEADED AS PER
ORDER DATED 9-12-2019 IN WP(C).
BY ADV SRI.P.VINODKUMAR
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 33105 OF 2019 3
P.V.KUNHIKRISHNAN, J
--------------------------------------------
W.P.(C.) No. 33105 of 2019
--------------------------------------
Dated this the 28th day of June, 2021
JUDGMENT
The counsel for the petitioner submitted that he is not
pressing the prayers in the writ petition now. He also submitted
that, he may be given liberty to file it again, if necessary.
Therefore, the writ petition is dismissed as not pressed,
with liberty to file it again, if necessary.
SD/-
P.V.KUNHIKRISHNAN JUDGE SKS
APPENDIX OF WP(C) 33105/2019
PETITIONER ANNEXURE
EXHIBIT P1 A TRUE COPY OF NO.1594/2017/C1.DIA/KL/MIN/5050/2017 DATED 18.12.2017.
EXHIBIT P2 A TRUE COPY OF CONSENT TO OPERATE NO.PCB/PTA/ICO/QR/131/2012 DATED 2.6.2018.
EXHIBIT P3 A COPY OF THE PETROLEUM EXPLOSIVE LICENSE NO.E/SE/KL/22/57/(E86893) DATED 17.4.2018 ISSUED BY THE MINISTRY OF INDUSTRY AND COMMERCE.
EXHIBIT P4 A TRUE COPY OF D & O LICENSE ISSUED BY THE EZHUMATTOOR GRAMA PANCHAYAT VIDE LICENSE NO.C8-06/2019-20 DATED 16.7.2019.
EXHIBIT P5 A COPY OF THE COMPLAINT DATED 28.11.2019.
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