Dr.Gopchandran vs State Of Kerala
2021 Latest Caselaw 13219 Ker

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT

                      THE HONOURABLE MR. JUSTICE AMIT RAWAL

          THURSDAY, THE 24TH DAY OF JUNE 2021 / 3RD ASHADHA, 1943

                             WP(C) NO. 24468 OF 2011

PETITIONERS:

     1         DR.K.G.GOPCHANDRAN
               SENIOR SCALE LECTURER, DEPARTMENT OF OPTO ELECTRONICS,
               UNIVERSITY OF KERALA, KARIYAVATTOM P.O., THIRUVANANTHAPURAM.

     2         DR.GANGAPRASAD, SENIOR SCALE LECTURER,
               DEPARTMENT OF BOTANY, UNIVERSITY OF KERALA,, KARIYAVATTOM P.O.,
               THIRUVANANTHAPURAM.

               BY ADVS.
               SRI.ELVIN PETER P.J.
               SRI.K.R.GANESH
               SRI.T.G.SUNIL PRANAVAM



RESPONDENTS:

     1         STATE OF KERALA
               REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT, GOVERNMENT
               SECRETRIAT, THIRUVANANTHAPURAM, 695 001.

     2         THE PRINCIPAL SECRETARY TO GOVERNMENT, HIGHER EDUCATION (B)
               DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT SECRETRIAT,
               THIRUVANANTHAPURAM, 695 001.

     3         THE UNIVERSITY OF KERALA REPRESENTED BY
               ITS REGISTRAR, KARIYAVATTOM (P.O.), THIRUVANANTHAPURAM, 695
               001.

               BY ADVS.
               SRI.M.RAJAGOPALAN NAIR, SC, KERALA UTY.
               SHRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA




               SR GP SMT REKHA C NAIR



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 24.06.2021, ALONG

WITH WP(C).22454/2011, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) Nos.24468/2011 & 22454/2011
                                      2


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

                  THE HONOURABLE MR. JUSTICE AMIT RAWAL

        THURSDAY, THE 24TH DAY OF JUNE 2021 / 3RD ASHADHA, 1943

                         WP(C) NO. 22454 OF 2011

PETITIONER:

              G.RAJEEV, ASSOCIATE PROFESSOR,
              DEPARTMENT OF CHEMISTRY, UNIVERSITY COLLEGE,,
              THIRUVANANTHAPURAM.

              BY ADVS.
              SRI.K.RAMAKUMAR (SR.)
              SRI.K.G.RAJEESH
              SMT.SMITHA GEORGE



RESPONDENTS:

    1         THE GOVERNMENT OF KERALA
              REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT,
              GOVERNMENT OF KERALA,, THIRUVANANTHAPURAM - 695 001.

    2         THE KERALA UNIVERSITY
              REPRESENTED BY THE REGISTRAR, KERALA UNIVERSITY,
              KARYAVATTOM,THIRUVANANTHAPURAM - 695 581.

    3         THE SPECIAL SECRETARY (LAW)
              LAW (LEGISLATION-G) DEPARTMENT, GOVERNMENT OF KERALA,
              THIRUVANANTHAPURAM - 695 001

              BY ADVS.
              ADDL.ADVOCATE GENERAL
              GOVERNMENT PLEADER
              SRI.M.RAJAGOPALAN NAIR, SC, KERALA UTY.
              SHRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON

24.06.2021, ALONG WITH WP(C).24468/2011, THE COURT ON THE SAME DAY

DELIVERED THE FOLLOWING:
 WP(C) Nos.24468/2011 & 22454/2011
                               3



                            JUDGMENT

[WP(C) Nos.24468/2011, 22454/2011]

Learned Counsel for petitioners submitted that the matter

has become infructuous. Accordingly, these writ petitions are

dismissed as infructuous.

Sd/-

AMIT RAWAL JUDGE nak