P.K.Kunjachan vs The Director General Of Police
2021 Latest Caselaw 13169 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
         WEDNESDAY, THE 23RD DAY OF JUNE 2021 / 2ND ASHADHA, 1943
                         WP(C) NO. 16817 OF 2020
PETITIONER:

              P.K.KUNJACHAN,
              AGED 69 YEARS
              S/O. LATE JOSEPH, RESIDING AT PALLIMUTTAM HOUSE,
              APPANCHIRA, KADUTHURUTHY P.O., KOTTAYAM DISTRICT, PIN 686
              604.

              BY ADVS.
              T.S.SARATH
              MANU RAMACHANDRAN
              M.KIRANLAL
              R.RAJESH (VARKALA)
              SAMEER M NAIR



RESPONDENTS:

     1        THE DIRECTOR GENERAL OF POLICE,
              POLICE HEAD QUARTERS, THIRUVANANTHAPURAM, PIN 695 001.

     2        SUPERINTENDENT OF POLICE,
              OFFICE OF SUPERINTENDENT OF POLICE, KOTTAYAM DISTRICT,
              PIN 686 001.

     3        STATION HOUSE OFFICER,
              KADUTHURUTHY POLICE STATION, KOTTAYAM DISTRICT, PIN 686
              604.

     4        JOHNSON JOSEPH,
              AGED 50 YEARS
              S/O. JOSEPH, RESIDING AT CHEMPANNY, POOZHIKKOL P.O.,
              VAIKOM, KOTTAYAM DISTRICT, PIN 686 604.


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16817 OF 2020
                                  2


                            JUDGMENT

The counsel for the petitioner submitted that he is

withdrawing this writ petition. Hence this writ petition is dismissed

as withdrawn.

Sd/-

                                           P.V.KUNHIKRISHNAN
JV                                                JUDGE