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Bharat Petroleum Corporation ... vs State Of Kerala
2021 Latest Caselaw 13125 Ker

Citation : 2021 Latest Caselaw 13125 Ker
Judgement Date : 23 June, 2021

Kerala High Court
Bharat Petroleum Corporation ... vs State Of Kerala on 23 June, 2021
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
         WEDNESDAY, THE 23RD DAY OF JUNE 2021 / 2ND ASHADHA, 1943
                         WP(C) NO. 32212 OF 2019
PETITIONERS:

     1       BHARAT PETROLEUM CORPORATION LIMITED
             IRIMPANAM INSTALLATION, IRIMPANAM P.O, COCHIN-682 309,
             REPRESENTED BY ITS TERRITORY MANAGER (RETAIL),
             MR. D. KANNABIRAN

     2       MR. D. KANNABIRAN,
             TERRITORY MANAGER (RETAIL), ERNAKULAM, BHARAT PETROLEUM
             CORPORATION LIMITED, IRIMPANAM INSTALLATION, IRIMPANAM
             P.O, COCHIN-682 309

             BY ADVS.
             P.BENNY THOMAS
             SRI.D.PREM KAMATH


RESPONDENTS:

     1       STATE OF KERALA
             REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT,
             GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001.

     2       DIRECTOR GENERAL OF POLICE,
             POLICE HEAD QUARTERS, VAZHUTHACAUD, THIRUVANANTHAPURAM-
             695 010

     3       THE CIRCLE INSPECTOR OF POLICE,
             HILL PALACE POLICE STATION, TRIPUNITHURA-682 301,
             ERNAKULAM DISTRICT.

     4       THE SUB INSPECTOR, TOWN POLICE STATION,
             KANNUR-670 001.

     5       THE INSPECTOR OF POLICE,
             KARIMUGAL, AMBALAMEDU PS LIMIT, ERNAKULAM DISTRICT-682
             303.
 WP(C) NO. 32212 OF 2019
                                   2


    6       ASSISTANT COMMISSIONER OF POLICE,
            THIRUVANANTHAPURAM CITY, KAZHAKOOTAM-695 582

    7       STATION HOUSE OFFICER,
            NEDUMBASSERY POLICE STATION, KERALA 683 111

    8       SUB INSPECTOR
            KARIPUR POLICE STATION, PARAPPANANGADI -AREACODE
            RD, KONDOTTY, KERALA-673 638.

    9       PETROLEUM EMPLOYEES ASSOCIATION,
            C/O. BHRAT PETROLEUM CORPORATION LIMITED,
            IRIMPANAM, KOCHI-682 309

   10       KERALA PETROLEUM AND GAS WORKERS UNION,
            EMS MANDIRAM, KALABHAVAN ROAD, ERNAKULAM NORTH,
            KOCHI-682 018

   11       DEPUTY CHIEF LABOUR COMMISSIONER(C)
            KENDRIYASHRAMSADAN, RESPONDENTS OLLIMUGHAL,
            KAKKANAD, KOCHI-682 030

            R1 TO R8 BY ADV.SUNIL NATH N.B, GOVT. PLEADER
            SRI.T.A.SHAJI (SR.)
            SRI.ATHUL SHAJI
            SRI.S.ABHILASH VISHNU



    THIS     WRIT     PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION    ON     23.06.2021,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 32212 OF 2019
                                3


                            JUDGMENT

The counsel for the contesting respondents and the

Government Pleader submitted that the prayers in the writ

petition are infructuous.

Therefore the writ petition is dismissed as infructuous.

Sd/-

                                        P.V.KUNHIKRISHNAN
JV                                             JUDGE
 

 
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