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Johnson K.J vs Kumbalam Grama Panchayath
2021 Latest Caselaw 13102 Ker

Citation : 2021 Latest Caselaw 13102 Ker
Judgement Date : 23 June, 2021

Kerala High Court
Johnson K.J vs Kumbalam Grama Panchayath on 23 June, 2021
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                 THE HONOURABLE MR. JUSTICE SATHISH NINAN
         WEDNESDAY, THE 23RD DAY OF JUNE 2021 / 2ND ASHADHA, 1943
                          WP(C) NO. 12448 OF 2021
PETITIONER:

     1        JOHNSON K.J
              AGED 54 YEARS
              PRESIDENT, KARIYATHARA RESIDENTS ASSOCIATION, S/O JOSEPH,
              KUTTIKATIL (H), KUMBALAM PO, ERNAKULAM DISTRICT - 682506.

     2        ANTONY, SECRETARY, KARIYATHARA RESIDENTS ASSOCIATION, S/O
              CYRIAC, AGED 59 YEARS, THIRUNILATH (H), KUMBALAM PO,
              ERNAKULAM DISTRICT - 682506.

     3        JOLLY PAWATHIL, BLOCK MEMBER, PALLURUTY GRAMA PANCHAYATH,
              AGED 55 YEARS, S/O SEBASTIAN, PAWATHIL HOUSE, KUMBALAM PO,
              ERNAKULAM DISTRICT - 682506.

              BY ADVS.
              SRI.AJITH GEORGE
              SRI.ALOK RAJ
              SRI.C.S.SHAHUL HAMEED
              SMT.SUNITHA SUBRAMANIAN



RESPONDENTS:

     1        KUMBALAM GRAMA PANCHAYATH
              REP. BY ITS SECRETARY, KUMBALAM, MADAVANA, PANAGAD ROAD,
              PANANGAD PO, ERNAKULAM DISTRICT, PIN - 682506.

     2        MOHAMMED SADIQUE (AGE & FATHER'S NAME NOT KNOWN TO THE
              PETITIONER), CHIRAYIL HOUSE, KUMBALAM PANAHCYATH, KUMBALAM,
              PANANGAD PO, ERNKULAM DISTRICT PIN - 682506.



              BY GOVT. PLEADER SRI.RAVIKRISHNAN


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 23.06.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                    SATHISH NINAN, J.
           ==================
               W. P. (C) No.12448 of 2021
           ==================
           Dated this the 23rd day of June, 2021

                      JUDGMENT

Learned counsel for the petitioners seek

permission to withdraw the writ petition without prejudice to the rights of the petitioners to move

afresh.

2. Permission granted.

3. Writ petition is dismissed as withdrawn.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy// P.S. to Judge WP(C) NO. 12448 OF 2021

APPENDIX PETITIONER'S EXTS:-

EXT.P1 TRUE COPY OF THE MASS PETITION DATED 22.05.21 SUBMITTED BY THE KARIYATHARA RESIDENTS ASSOCIATION MEMBERS AND THE OCCUPANTS.

EXT.P2 PHOTOS SHOWING THE DAMAGES CAUSED AND THE HOUSES FLOODED WITH SALTWATER.

EXT.P3 TRUE COPY OF THE COMPLAINT FILED TO THE SUB INSPECTOR, PANANGAD POLICE STATION DATED 29.05.21.

-----

 
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