M.K. George vs Fr. A.J. Abraham
2021 Latest Caselaw 13070 Ker

                     ANIL K. NARENDRAN, J.
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                     O.P.(C) No.446 of 2021
                                  &
                       C.R.P. No.81 of 2021
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             Dated this the 21st day of June, 2021

                              ORDER

Heard Sri. George Thomas Mevada, the learned Senior

Counsel for respondents 1 to 3 in O.P.(C) No.446 of 2021 and

also Sri. S. Sreekumar, the learned counsel for respondents 1 to

3 in C.R.P. No.81 of 2021. The learned counsel for respondents 1

to 3 in C.R.P. No.81 of 2021 has also filed notes of arguments

dated 16.06.2021.

It is reported that Sri. P. Visavanathan, the learned Senior

Counsel for the petitioners in C.R.P. No.81 of 2021 is having

personal inconvenience, since his son is hospitalised. Therefore

an adjournment is sought for to 24.06.2021.

List on 24.06.2021 at 2.00 p.m. for judgment/order in video

conferencing.

Sd/-

ANIL K. NARENDRAN JUDGE MIN W.P.(C) No.7555 of 2021