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Basheer Parakkandi vs The Passport Officer
2021 Latest Caselaw 13054 Ker

Citation : 2021 Latest Caselaw 13054 Ker
Judgement Date : 18 June, 2021

Kerala High Court
Basheer Parakkandi vs The Passport Officer on 18 June, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                  THE HONOURABLE MR.JUSTICE V.G.ARUN
        FRIDAY, THE 18TH DAY OF JUNE 2021 / 28TH JYAISHTA, 1943
                       WP(C) NO. 12145 OF 2021
PETITIONER:

            BASHEER PARAKKANDI
            AGED 51 YEARS
            S/O.K.MAMMU, PARAKKANDI PUTHIYAPURAYIL HOUSE, MANIYUR
            CHEKKIKULAM, KANNUR - 670592.

            BY ADVS.
            K.R.AVINASH
            ABDUL RAOOF PALLIPATH
            E.MOHAMMED SHAFI
            RAJ CAROLIN V.


RESPONDENTS:

    1       THE PASSPORT OFFICER
            REGIONAL PASSPORT OFFICE, ERANHIPALAM,
            KOZHIKODE - 673 006.

    2       THE UNION OF INDIA
            MINISTRY OF EXTERNAL AFFAIRS,
            REPRESENTED BY SECRETARY, NEW DELHI - 110 001.
OTHER PRESENT:

            CGC S.KRISHNA FOR ASGI P.VIJAYAKUMAR


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
18.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 12145 OF 2021
                                     2




                              JUDGMENT

Dated this the 18th day of June 2021

Going by the averments in the writ petition, the

petitioner's son's passport was issued pursuant to

the permission granted by the Jurisdictional

Magistrate, before whom the criminal case is

pending. In such circumstances, the remedy is to

seek permission for renewal from the same Court.

Reserving such liberty, the writ petition is

closed.

Sd/-

V.G.ARUN

JUDGE NB/18.6.21 WP(C) NO. 12145 OF 2021

APPENDIX OF WP(C) 12145/2021

PETITIONER'S EXHIBITS

EXHIBIT P1 TRUE COPY OF THE JUDGEMENT DATED 7/11/2018 IN WPC NO.35167/2018 OF THIS HONBLE COURT.

EXHIBIT P2 TRUE COPY OF THE PETITION IN CC 466/2016 BEFORE THE JFCM COURT-II, MANANTHAVADY DATED 20/9/2019.

EXHIBIT P3 TRUE COPY OF THE ORDER DATED 23/09/2019 IN CRL.M.P.3926/2019 IN CALENDAR CASE NO.466/2016 IN CRIME NO.229/2016 OF THE JFCM COURT-II, MANANTHAVADY.

EXHIBIT P4 TRUE COPY OF THE ORDER DATED 14/10/2019 OF THE 2ND RESPONDENT TO ISSUE PASSPORT BY IMPOSING FINE.

EXHIBIT P5 TRUE COPY OF THE FIRST PAGE OF THE PASSPORT OF THE SON OF THE PETITIONER.

RESPONDENT'S EXHIBITS: NIL

TRUE COPY P.A. TO JUDGE

 
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