Travancore Devaswom Board - Tdb vs Deputy Examiner For Local Fund ...
2021 Latest Caselaw 13053 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE P.SOMARAJAN
                                   &
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
      FRIDAY, THE 18TH DAY OF JUNE 2021 / 28TH JYAISHTA, 1943
                           DBA NO. 9 OF 2021
PETITIONER:

          TRAVANCORE DEVASWOM BOARD,
          REPRESENTED BY ITS SECRETARY,
          NANTHENCODE, THRIRUVANANTHAPURAM- 695 003


          BY ADV SHRI.G.BIJU,SC,TRAVANCORE DEVASWOM BOARD



RESPONDENT:

          THE DEPUTY EXAMINER OF LOCAL FUND AUDIT,
          KERALA STATE AUDIT DEPARTMENT,
          TRAVANCORE DEVASWOM BOARD AUDIT,
          NANTHENCODE (P.O),
          THIRUVANANTHAPURAM - 695 033.


          BY ADV. SMT. SHEEJA C.S., GOVERNMENT PLEADER



THIS DEVASWOM BOARD APPLICATION HAVING COME UP FOR ADMISSION ON
18.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 DBA NO. 9 OF 2021
                            2

                         JUDGMENT

P.SOMARAJAN,J.

The applicant, Travancore Devaswom Board

sought permission to effect the transfer of five

persons named in the application viz.,

Sl Name Post presently Post to No holding which he is tranferred 1 Sri. Executive To continue in V.Krishnakumara Officer, the post Warrier Sabarimala 2 Sri. P.N.Ganesan Administrative Assistant Potty officer, Aluva Executive Mahadevar Officer, Temple Sabarimala 3 Sri.S.Sunil Special Grade Administrative Kumar Subgroup Officer, Officer,Evoor Sabarimala Subgroup Devaswom (on promotion) 4 Sri.G.Gopakumar Assistant Administrative Executive Officer, Pampa Officer, Devaswom Sabarimala 5 Sri.C.P.Satheesh Special Grade Administrative Kumar Subgroup Officer, Officer, Erumeli Chirakkadavu Devaswom (on Subgroup promotion)

It is also reported that no vigilance enquiry DBA NO. 9 OF 2021

is pending against any of the said officials and

no adverse remarks also pending against them. As

such, since it is an urgent matter, we are of the

view that there is no legal impediment in

granting permission. Hence, the petition will

stand allowed by granting permission for the

transfer of above said persons to the respective

offices.

Sd/-

P.SOMARAJAN JUDGE

Sd/-

P.V.KUNHIKRISHNAN JUDGE

SPV DBA NO. 9 OF 2021

APPENDIX PETITIONERS EXHIBITS:

ANNEXURE -1 : TRUE COPY OF THE BOARD PROCEEDINGS, ROC NO.5600/21/EST-1 DATED 07.06.2020.

ANNEXURE -2 : TRUE COPY OF THE REPORT, CT.83/21/TDB/VIG DATED 10.06.2020 FORWARDED BY SUPERINTENDENT OF POLICE, VIGILANCE & SECURITY WING, TRAVANCORE DEVASOM BOARD.

RESPONDENT'S EXHIBITS : NIL

//TRUE COPY//

PA TO JUDGE