N.S.S.Karayogam No.825 ... vs State Of Kerala
2021 Latest Caselaw 13026 Ker

Citation : 2021 Latest Caselaw 13026 Ker
Judgement Date : 17 June, 2021

Kerala High Court

N.S.S.Karayogam No.825 ... vs State Of Kerala on 17 June, 2021

                          V.G.ARUN, J.
                 ============================
                   W.P.(C) No. 11774 of 2021
                  ---------------------------
         Dated this the 17th day of June, 2021

                            ORDER

The grievance in this writ petition is about

the action initiated by the revenue officials on

the basis of the judgment and orders passed by

the Division Bench dealing with Devaswom matters.

The complaint is regarding highhanded action

taken in the guise of widening the Thiruvabharana

patha.

Registry may hence post this matter as per

roster.

Sd/-

V.G.ARUN JUDGE Scl/17.06.2021

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