P.P. Rajendra Prasad vs Uco Bank
2021 Latest Caselaw 13010 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
     THURSDAY, THE 17TH DAY OF JUNE 2021 / 27TH JYAISHTA, 1943
                         WP(C) NO. 11306 OF 2021
PETITIONER:

              P.P. RAJENDRA PRASAD,
              AGED 68 YEARS,
              S/O. P.K.PATHMANABHAN, VACHIPURACKAL KARTHIKA,
              AYMANAM P.O., KOTTAYAM - 686 015.

              BY ADV. SRI. E.A.BIJUMON



RESPONDENT:

              UCO BANK,
              REPRESENTED BY THE AUTHORIZED OFFICER, ZONAL OFFICE,
              39/3720 F, S.R.COMPLEX, REVIPURAM, VALANJAMBALAM,
              ERNAKULAM-682 036.

              BY ADV. SRI. H.RAMANAN, SC


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION              ON
17.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C).No.11306 of 2021(K)

                                  2



                              JUDGMENT

The learned counsel for the petitioner

submits that he has already filed a Review Petition

against Ext.P5 judgment. In such circumstances, the

remedy is to pursue the Review Petition and not to

challenge the proceedings in a separate writ

petition.

Hence the writ petition is closed, without

prejudice to the petitioner's right to pursue the

Review Petition.

Sd/-

V.G.ARUN, JUDGE

ww W.P.(C).No.11306 of 2021(K)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE NOTICE UNDER RULE 8(11) OF THE SECURITY INTEREST (ENFORCEMENT) RULES, 2002, DATED 27.09.2019.

EXHIBIT P2 TRUE COPY OF THE ADVOCATE COMMISSIONERS NOTICE DATED 15.03.2021.

EXHIBIT P3 TRUE COPY OF THE ONE TIME SETTLEMENT PROPOSAL DATED 22.03.2021.

EXHIBIT P4 TRUE COPY OF THE REJECTION LETTER DATED 22.03.2021.

EXHIBIT P5 TRUE COPY OF THE JUDGMENT IN WRIT PETITION NO.7574/2021 DATED 24.03.2021.

EXHIBIT P6 TRUE COPY OF THE OTS (ONE TIME SETTLEMENT) DATED 25.03.2021.

EXHIBIT P7 TRUE COPY OF THE LETTER REJECTING OTS PROPOSAL DATED 25.03.2021.

EXHIBIT P8 TRUE COPY OF RULE 8(6) NOTICE DATED 16.4.2021.

EXHIBIT P9 THE TRUE COPY OF THE POSTAL COVER DATED 22.04.2021.

EXHIBIT P10 THE TRUE COPY OF THE OBJECTION DATED 27.04.2021 ON RULE 8(6) NOTICE.