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Eliyamma Joseph vs The Revenue Divisional Officer
2021 Latest Caselaw 12933 Ker

Citation : 2021 Latest Caselaw 12933 Ker
Judgement Date : 14 June, 2021

Kerala High Court
Eliyamma Joseph vs The Revenue Divisional Officer on 14 June, 2021
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                   THE HONOURABLE MR. JUSTICE T.R.RAVI
       MONDAY, THE 14TH DAY OF JUNE 2021 / 24TH JYAISHTA, 1943
                         WP(C) NO. 12183 OF 2021
PETITIONER/S:

              ELIYAMMA JOSEPH
              AGED 62 YEARS
              W/O LATE JOSEPH, NAMBELIL HOUSE, PAIMATTOM KARA,
              PALLARIMANGALAM, MANIKINAR P.O.ERNAKULAM DISTRICT-686 669

              BY ADV JAI GEORGE



RESPONDENT:

              THE REVENUE DIVISIONAL OFFICER,
              O/O REVENUE DIVISIONAL OFFICE, PATTIMATTOM-MUVATTUPUZHA
              ROAD, MUVATTUPUZHA P.O.ERNAKULAM DISTRICT-686 673.

              BY GOVT.PLEADER SRI PAUL ABRAHAM VAKKANAL


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
   14.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 12183 OF 2021
                                    2



                              JUDGMENT

Admit. Heard the learned counsel for the

petitioner and the learned Government Pleader.

2. The writ petition has been filed praying for a

direction to the respondent to consider and pass

appropriate orders on Ext.P4, which is pending before

the respondent from 06.03.2021.

The writ petition is disposed of directing the

respondent to consider and pass appropriate orders on

Ext.P4 application within a period of three months from

the date of receipt of a copy of this judgment.

Sd/-

T.R.RAVI JUDGE

Pn WP(C) NO. 12183 OF 2021

APPENDIX OF WP(C) 12183/2021

PETITIONER'S EXTS:

Exhibit P1 A TRUE COPY OF THE PARTITION DEED NO 1722/2015 DATED 12.11.2015 OF SUB REGISTRY OFFICE, POTHANIKKAD

Exhibit P2 TRUE COPY OF THE TAX RECEIPT VIDE NO KL07060900720/2021 DATED 22.2.2021

Exhibit P3 A TRUE COPY OF THE RELEVANT EXTRACT OF THE DRAFT DATA BANK NOTIFICATION IN RESPECT OF THE PETITIONERS PROPERTY COVERED BY EXT P1 ISSUED BY THE AGRICULTURE OFFICER, KRISHI BHAVAN, PAINGOTTOR DATED 22.2.2021

Exhibit P4 A TRUE COPY OF THE APPLICATION ALONG WITH LEGIBLE COPY DATED 6.3.2021 FILED BEFORE THE RESPONDENT

 
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