Binumol vs Thazhava Grama Panchayat
2021 Latest Caselaw 12727 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                 THE HONOURABLE MR. JUSTICE SATHISH NINAN
         THURSDAY, THE 3RD DAY OF JUNE 2021 / 13TH JYAISHTA, 1943
                          WP(C) NO. 11785 OF 2021
PETITIONER:

              BINUMOL
0




              AGED 24 YEARS
              D/O SUSHAMA, MURALI BHAVAN, VADAKKU MURI, KIZHAKKU MURI,
              THAZHAVA VILLAGE, KOLLAM-690523.

              BY ADV SRI.M.R.SASITH



RESPONDENTS:

     1        THAZHAVA GRAMA PANCHAYAT
              THAZHAVA, KOLLAM - 690501.

     2        THE SECRETARY, THAZHAVA GRAMA PANCHAYAT, KOLLAM - 690501.

     3        VASANTHA, AGED 54 YEARS, W/O RAJENDRAN, KIZHAKKALAYIL
              VEETIL, VADAKKU MURI, KIZHAKKU MURI, THAZHAVA VILLAGE,
              KOLLAM - 690523.

     4        MURALI, AGED 64, S/O SREEDHARAN, KIZHAKKALAYIL VEETIL,
              VADAKKU MURI, KIZHAKKU MURI, THAZHAVA VILLAGE, KOLLAM -
              690523.

              BY SHRI.SIJU KAMALASANAN, SC, THAZHAVA GRAMA PANCHAYATH


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 03.06.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                    SATHISH NINAN, J.
           ==================
                W. P. (C) No.11785 of 2021
           ==================
            Dated this the 3rd day of June, 2021

                       JUDGMENT

Learned counsel for the petitioner seeks

permission to withdraw the writ petition.

Permission granted. The writ petition is dismissed

as withdrawn.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy// P.S. to Judge WP(C)No.11785/2021

APPENDIX PETITIONER'S EXTS:-

EXT.P1 THE TRUE COPY OF THE ORDER NO.1535/21 ISSUED BY THE 2ND RESPONDENT DATED 24.02.2021.

EXT.P2 THE TRUE COPY OF THE ORDER PASSED BY THE HONOURABLE MUNSIFF COURT AT KARUNAGAPPALLY IN IA 1/21 IN OS 69/21 DATED 16.02.21.

EXT.P3 THE TRUE COPY OF THE REPRESENTATION SENT BY THE PETITIONER TOT HE 1ST RESPONDENT DATED 15.03.21.

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