M.P.Cheriyakoya vs Praful Khoda Patel
2021 Latest Caselaw 15875 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR. JUSTICE SATHISH NINAN
        FRIDAY, THE 30TH DAY OF JULY 2021 / 8TH SRAVANA, 1943
                    CON.CASE(C) NO. 1079 OF 2021
   AGAINST THE ORDER/JUDGMENT IN WP(C) 8369/2020 OF HIGH COURT OF
                           KERALA, ERNAKULAM
PETITIONER/PETITIONER IN WP(C):

           M.P.CHERIYAKOYA,AGED 84 YEARS
           S/O.SULAIMAN HAJI, RESIDING AT MELAPURAM (PURADAM) HOUSE,
           KAVARATTI ISLAND, UNION TERRITORY OF LAKSHADWEEP-682 555.

           BY ADVS.
           V.V.SURENDRAN
           P.A.HARISH



RESPONDENT/1ST RESPONDENT IN WP(C):

           PRAFUL KHODA PATEL,AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONER, ADMINISTRATOR, UNION TERRITORY OF
           LAKSHADWEEP, (REVISIONAL AUTHORITY UNDER THE LAKSHADWEEP,
           MINICOY, AMINI ISLANDS CO-OPERATIVE SOCIETY REGULATION),
           KAVARATTI ISLAND-682 555.


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 30.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 1079 OF 2021           2

                                  JUDGMENT

The judgment of this Court has been complied with

pending the proceedings. Leaving open the right of the

petitioner to challenge the order, if aggrieved, the

Contempt of Court Case is closed.

Sd/-

SATHISH NINAN JUDGE

APPENDIX OF CON.CASE(C) 1079/2021

PETITIONER ANNEXURE

Annexure A1 A TRUE COPY OF THE ORDER PASSED BY THE REGISTRAR OF CO-OPERATIVE SOCIETIES, LAKSHADWEEP DATED 03.10.2019.

Annexure A2 A CERTIFIED COPY OF THE JUDGMENT OF THIS HONOURABLE COURT IN WPC 8369/2020 DATED 09.06.2020.

Annexure A3 A TRUE COPY OF THE REVISION FILED BY THE PETITIONER BEFORE THE RESPONDENT.

Annexure A4 A TRUE COPY OF THE REPRESENTATION DATED 11.11.2020 MADE BY THE PETITIONER TO THE RESPONDENT.

Annexure A5 A TRUE COPY OF THE REPRESENTATION MADE BY THE PETITIONER BEFORE THE RESPONDENT DATED 23.03.2021.