Shahana vs The Secretary
2021 Latest Caselaw 15806 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
          FRIDAY, THE 30TH DAY OF JULY 2021 / 8TH SRAVANA, 1943
                           OP(C) NO. 254 OF 2021
   ARISING OUT OF THE ORDER IN I.A 1299/2019 IN APPEAL 608/2019 OF THE
   TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS, THIRUVANANTHAPURAM
PETITIONER/APPELLANT:

           SHAHANA
           AGED 44 YEARS
           D/O. ABDUL KAREEM, KUNNATHU VEEDU, KARIPADANNA P.O.,
           VADAKKUMKARA VILLAGE, MUKUNDAPURAM TALUK, THRISSUR DISTRICT,
           PIN-680 620.
           BY ADVS.
           DR. V.N.SANKARJEE
           SRI.V.N.MADHUSUDANAN
           SMT.R.UDAYA JYOTHI
           SRI.M.M.VINOD
           SMT.M.SUSEELA
           SMT. KEERTHI B. CHANDRAN
           SHRI.VIJAYAN PILLAI P.K.
           SRI.C.PURUSHOTHAMAN NAIR


RESPONDENTS/RESPONDENTS:

     1     THE SECRETARY
           VELLANGALLUR VILLAGE PANCHAYAT, KONATHUKUNNU P.O.,
           MUKUNDAPURAM TALUK, THRISSUR DISTRICT, PIN-680 123.

     2     ABDUL GAFOOR
           AGED 60 YEARS
           S/O. IBRAHIM KUTTY, PADIYATH PUTHENKATTIL VEEDU, THEKKUMKARA
           VILLAGE, VELLANKALLOOR, MUKUNDAPURAM TALUK, THRISSUR
           DISTRICT, PIN-680 123.
           BY ADVS.
           T.B.HOOD
           SRI.K.G.BALASUBRAMANIAN
           SMT.AMBILY (PREMKUMAR)
           M.ISHA
           AMAL KASHA



     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 30.07.2021, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 254 OF 2021
                                    2




                            JUDGMENT

Dated this the 30th day of July 2021

Learned Counsel for the petitioner seeks

permission to withdraw the original petition.

Accordingly, the original petition is dismissed as

withdrawn.

Sd/-

V.G.ARUN

JUDGE NB/30.7.21 OP(C) NO. 254 OF 2021

APPENDIX OF OP(C) 254/2021

PETITIONER'S EXHIBITS

EXHIBIT P1 TRUE COPY OF THE BUILDING PERMIT DATED 8.2.2017 ISSUED BY THE IST RESPONDENT PANCHAYAT.

EXHIBIT P2 TRUE COPIES OF OWNERSHIP CERTIFICATES DATED 3.8.2019 IN RESPECT OF THE SHOP ROOMS BEARING NOS.230/C, 230/E AND 230/G OF THE PETITIONER.

EXHIBIT P3 TRUE COPY OF THE ORDER NO.A4/4266/18 DATED 22.2.2019 ISSUED BY THE IST RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE APPEAL MEMORANDUM APPEAL NO.608/19 DATED 26.8.2019 PENDING BEFORE THE TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS, THIRUVANANTHAPURAM FILED BY THE PETITIONER.

EXHIBIT P5 TRUE COPY OF THE STAY PETITION I.A.NO.1299/2019 DATED 27.8.2019 IN APPEAL NO.608/2019 ON THE FILE OF THE TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS, THIRUVANANTHAPURAM.

EXHIBIT P6 TRUE COPY OF THE OBJECTION DATED 12.11.2020 FILED BY THE 2ND RESPONDENT.

EXHIBIT P7 TRUE COPY OF THE ORDER DATED 11.12.2020 PASSED BY THE TRIBUNAL IN I.A.NO.1299/2019.

RESPONDENT'S EXHIBITS: NIL

True Copy P.A to Judge