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Mathur Grama Panchayath vs Kerala Water Authority
2021 Latest Caselaw 15766 Ker

Citation : 2021 Latest Caselaw 15766 Ker
Judgement Date : 30 July, 2021

Kerala High Court
Mathur Grama Panchayath vs Kerala Water Authority on 30 July, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
        FRIDAY, THE 30TH DAY OF JULY 2021 / 8TH SRAVANA, 1943
                       WP(C) NO. 12106 OF 2012
PETITIONER:

           MATHUR GRAMA PANCHAYATH
           REPRESENTED BY ITS SECRETARY,
           MATHUR P.O., PALAKKAD.


           BY ADVS.
           SRI.LAL GEORGE
           SMT.M.J.INDUJA

RESPONDENTS:

    1      KERALA WATER AUTHORITY
           REPRESENTED BY ITS MANAGING DIRECTOR JALABHAVAN,
           THIRUVANANTHAPURAM-695001.

    2      ASSISTANT EXECUTIVE ENGINEER
           P.H.SUB DIVISION, KERALA WATER AUTHORITY,
           ALATHUR, PALAKKAD-678001.

    3      ASSISTANT ENGINEER
           P.H.SECTION, KUZHALMANNAM, PALAKKAD-678001.

    4      PIRAYIRI GRAMA PANCHAYATH
           REPRESENTED BY ITS SECRETARY, KODUNTHIRAPPULLY P.O.,
           PALAKKAD-678004.

           BY ADVS.
           SRI.GEORGE MATHEW
           SRI.U.BALAGANGADHARAN



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.12106 OF 2012

                                       2




                                JUDGMENT

Dated this the 30th day of July 2021

I have heard the learned counsel for the

petitioner and the learned Standing Counsel

appearing for the Kerala Water Authority.

It is submitted by learned counsel appearing

on either side that the issue no longer survives for

the consideration.

Accordingly, this writ petition is closed.

Sd/-

GOPINATH P.

VPK JUDGE WP(C).No.12106 OF 2012

APPENDIX PETITIONER'S/S EXHIBITS:

EXT.P1 TRUE PHOTOSTAT COPY OF THE RESOLUTION PASSED BY TEH MATHUR PANCHAYATH FOR TAKING OVER THE WATER SUPPLY SCHEMES DATED 10.04.2020

EXT.P2 TRUE PHOTOSTAT COPY OF THE TRANSER AGREEMENT DATED 30.04.2020

EXT.P3 TRUE PHOTOSTAT COPY OF THE LETTER BY KERALA WATER AUTHORITY DATED 14.05.2020

EXT.P4 TRUE PHOTOSTAT COPY OF THE STOP MEMO ISSUED BY 2ND RESPONDENT DATED 4.05.2012

EXT.P5 TRUE PHOTOSTAT COPY OF THE REPRESENTATION SUBMITTED BEFORE THE DISTRICT COLLECTOR, PALAKKAD DATED 25.04.2012

EXT.P6 TRUE PHOTOSTAT COPY OF THE NEWS ITEM APPEARED IN THE MATHRUBHOOMI DAILY REGARDING THE SUPPLY OF POLLUTED WATER DATED 1.5.2012 EXT.P7 TRUE PHOTOSTAT COPY OF THE LETTER DATED 02.07.2012 ISSUED FROM THE OFFICE OF ASSISTANT EXECUTIVE ENGINEER, P.H.SUB DIVISION ALATHUR (KERALA WATER AUTHORITY)

EXT.R4(A) TRUE COPY OF THE SKETCH PREPARED BY THE VILLAGE OFFICER, PIRAYIRI OF BLOCK 19, PIRAYARI VILLAGE

RESPONDENT'S/S EXHIBITS:

EXT.R4(B) TRUE COPY OF BASIC TAX REGISTER OF BLOCK 19, PIRAYARI VILLAGE

EXT.R4(C) TRUE COPY OF SCHEME TRANSFER MEMORANDUM WP(C).No.12106 OF 2012

DATED 30.4.2002

EXT.R4(D) TRUE COPY OF FORM HANDING OVER WATER SCHEME DATED 01.04.2002

EXT.R4(E) TRUE COPY OF LETTER TO THE PETITIONER ISSUED BY THE PETITIONER DATED 08.02.2012

EXT.R4(F) TRUE COPY OF THE LETTER OF THE 4TH RESPONDENT PANCHAYAT TO THE PETITIONER

EXT.R4(G) TRUE COPY OF MINUTES OF PIRAYARI PANCHAYAT DATED 30.04.2021

EXT.R4(H) TRUE COPY OF THE LETTER OF THE PIRAYARI PANCHAYAT DATED 02.05.2012

 
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