Anilkumar.P.V.S.M @ Olympian ... vs The State Of Kerala
2021 Latest Caselaw 15601 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
               THE HONOURABLE MR. JUSTICE T.R.RAVI
   FRIDAY, THE 23RD DAY OF JULY 2021 / 1ST SRAVANA, 1943
                     WP(C) NO. 34429 OF 2015
PETITIONER:

         ANILKUMAR P.V.S.M @ OLYMPIAN ANILKUMAR
         AGED 38 YEARS
         VETTUVELIL HOUSE, CHERUTHANA P.O,HARIPPAD,
         ALAPPUZHA.
         BY ADVS.
         SMT.P.K.RADHIKA
         SMT.T.U.ANUKRISHNA


RESPONDENTS:

    1    THE STATE OF KERALA
         REPRESENTED BY ITS SECRETARY,DEPARTMENT OF SPORTS
         AND YOUTH AFFAIRS, SECRETARIAT, THIRUVANANTHAPURAM
         695001.
    2    THE KERALA STATE SPORTS COUNSEL
         REPRESENTED BY ITS SECRETARY
         THIRUVANANTHAPURAM 695001.
    3    THE PRESIDENT
         KERALA STATE SPORTS COUNCIL,
         THIRUVANANTHAPURAM 695001.
         BY ADV SMT.LATHA ANAND
         BY ADV.SMT.RESHMI K M, SR.GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.07.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C)No.34429/15
                                     :-2-:

                     Dated this the 23rd day of July, 2021


                              JUDGMENT

Learned counsel for the petitioner submits that the above matter

has become infructuous. Hence, this writ petition is dismissed as

infructuous.

All pending interlocutory applications are closed.

Sd/-

T.R.RAVI, JUDGE ami/