Citation : 2021 Latest Caselaw 15569 Ker
Judgement Date : 23 July, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
FRIDAY, THE 23RD DAY OF JULY 2021 / 1ST SRAVANA, 1943
TR.P(C) NO. 51 OF 2020
AGAINST THE ORDER/JUDGMENT IN OPMV 681/2016 OF MOTOR ACCIDENT CLAIMS
TRIBUNAL , IRINJALAKUDA, THRISSUR
PETITIONER/S:
CHOLAMANDALAM MS INSURANCE COMPANY LIMITED,
NOW REPRESENTED BY ITS DEPUTY MANAGER - CLAIMS, ACEL
ESTATE, IYYATTIL JUNCTION, CHITTOOR ROAD, KOCHI - 682
011.
BY ADVS.
SRI.MATHEWS JACOB (SR.)
SRI.P.JACOB MATHEW
RESPONDENT/S:
1 SHEELA,
W/O. LATE GEORGEKUTTY, THOTTATHIL HOUSE, ADICHILI DESOM,
KUNNAPPILLYY P. O., MELOOR VILLAGE, CHALAKKUDY TALUK, PIN
- 680 311.
2 SHIBY T. G.
D/O. LATE GEORGEKUTTY, THOTTATHIL HOUSE, ADICHILI DESOM,
KUNNAPPILLYY P. O., MELOOR VILLAGE, CHALAKKUDY TALUK, PIN
- 680 311.
3 JINNAH BASHA M.
S/O. MUTHALIF M., NO.D/439, AKBAR STREET, ANNA NAGAR,
THENNUR, TRICHY, TAMIL NADU, PIN - 620 017.
4 V. K. KUNJUMON
S/O. LATE GEORGE, PAPPALIVELI HOUSE, MUHAMMA PANCHAYAT,
WARD II, MUHAMMA P.O., ALAPPUZHA DISTRICT, PIN - 688 525.
5 LILLYKUTTY @ MARY
W/O. V. K. KUNJUMON, PAPPALIVELI HOUSE, MUHAMMA
PANCHAYAT, WARD II, MUHAMMA P.O., ALAPPUZHA DISTRICT, PIN
- 688 525.
TR.P(C) NOs. 51 & 61 OF 2020
2
BY ADV SRI.A.T.ANILKUMAR
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.07.2021, ALONG WITH TR.P(C) NO.61 OF 2020, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
TR.P(C) NOs. 51 & 61 OF 2020
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
FRIDAY, THE 23RD DAY OF JULY 2021 / 1ST SRAVANA, 1943
TR.P(C) NO. 61 OF 2020
AGAINST THE ORDER/JUDGMENT IN OPMV 860/2016 OF MOTOR ACCIDENT CLAIMS
TRIBUNAL , IRINJALAKUDA, THRISSUR
PETITIONER/S:
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED,,
NOW REPRESENTED BY ITS DEPUTY MANAGER-CLAIMS, ACEL
ESTATE, IYYATTIL JUNCTION, CHITTOOR ROAD, KOCHI 682 011
BY ADVS.
MATHEWS JACOB (SR.)
SRI.P.JACOB MATHEW
RESPONDENT/S:
1 SHEELA,
W/O. LATE GEORGEKUTTY, THOTTATHIL HOUSE, ADICHILI DESOM,
KUNNAPPILLY P.O, MELOOR VILLAGE., CHALAKKUDY TALUK, PIN
680 311
2 BAJAJ AALIANZ GENERAL INSURANCE COMPANY LIMITED,
GE PLAZA, AIRPORT ROAD, YEARWADA, PUNE 411 006
3 JINNAH BASHA M,
S/O. MUTHALIF M, NO.D/439, AKBAR STREET, ANNA NAGAR,
THENNUR, TRICHY, TAMILNADU, PIN 620 017
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.07.2021, ALONG WITH TR.P(C) NO. 51 OF 2020, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
TR.P(C) NOs. 51 & 61 OF 2020
4
ORDER
Dated this the 23rd day of July, 2021
These transfer petitions are filed by the insurance company,
since claim petitions pertaining to the same accident are pending
before different Tribunals. Respondents 1 and 2 in Tr.P (C) No. 51 of
2020 have filed O.P (MV) No.681 of 2016 and the 1st respondent in
Tr.P(C) No.61 of 2020 has filed OP (MV) No. 860 of 2016, before the
Motor Accident Claims Tribunal Irinjalakuda. In respect of the same
accident, O.P(MV) No. 765 of 2016 and the O.P(MV) No.766 of 2016
are pending before the Motor Accident Claims Tribunal Alappuzha.
The prayer herein is to transfer the OP (M.V) Nos. 860 and 681 of
2016 also to the Motor Accidents Claims Tribunal Alappuzha.
2. I heard the learned counsel appearing for the petitioner and
the party respondents.
3. Having considered the submission of the learned counsel for
the petitioner and the learned counsel appearing for the party
respondents, I am inclined to allow the transfer petitions, so that
multiplicity of proceedings and divergent findings can be avoided. TR.P(C) NOs. 51 & 61 OF 2020
In the result, the Tr.P.C Nos.51 and 61 of 2020 are allowed. O.P
(MV) Nos. 860 and 681 of 2016 on the files of the Motor Accident
Claims Tribunal, Irinjalakuda shall forthwith be transferred to the
Motor Accidents Claims Tribunal, Alappuzha.
Sd/-
V.G ARUN JUDGE
SJ
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