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Moncy Mathai vs The Secretary
2021 Latest Caselaw 15239 Ker

Citation : 2021 Latest Caselaw 15239 Ker
Judgement Date : 20 July, 2021

Kerala High Court
Moncy Mathai vs The Secretary on 20 July, 2021
WP(C) No.5730/2021                         1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                      THE HONOURABLE MR. JUSTICE SUNIL THOMAS
              Tuesday, the 20th day of July 2021 / 29th Ashadha, 1943
                     IA.NO.1/2021 IN WP(C) NO. 5730 OF 2021(M)
   APPLICANT/RESPONDENT IN WP(C):

          THE SECRETARY, REGIONAL TRANSPORT AUTHORITY, KOTTAYAM,CIVIL STATION,
          KOTTAYAM-686002.

   RESPONDENT/PETITIONER IN WP(C):

          MONCY MATHAI, S/O.MATHAI,PUNNAKKATTU HOUSE, KUMARANALLOOR,KOTTAYAM
          DISTRICT.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to extend the time
   limit prescribed in the judgment in WP(C).No.5730/2021 by a further period
   of 5 months from 28.05.2021.


        This application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this Court's judgment
   dated 12.03.2021 and upon hearing the arguments of GOVERNMENT PLEADER for
   the petitioner in I.A./Respondent in WP(C) and of M/s SAJU J.VALLYARA and
   SUNNY XAVIER, Advocates for the Respondent in I.A./Petitioner in WP(C),
   the court passed the following:




                                                   P.T.O
 WP(C) No.5730/2021                           2/2




                              SUNIL THOMAS, J.
                      --------------------------------------
                          W.P.(C) No. 5730 of 2021
                      --------------------------------------
                     Dated this the 20th day of July 2021

                                   ORDER

C.M. Appl. No.1 of 2021

The delay is satisfactorily explained. Hence, condoned.

I.A. No.1 of 2021

I am satisfied with the extension of time sought by the

petitioner. Accordingly, time is extended till 27.08.2021.

Sd/-

SUNIL THOMAS

JUDGE SKP/20-7

20-07-2021 /True Copy/ Assistant Registrar

 
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