Rajesh M.M vs Authorized Officer, South Indian ...
2021 Latest Caselaw 15234 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
   TUESDAY, THE 20TH DAY OF JULY 2021 / 29TH ASHADHA, 1943
                      RP NO. 452 OF 2021
 AGAINST THE JUDGMENT DATED 16.12.2020 IN WP(C).NO.27289/2020
              OF HIGH COURT OF KERALA, ERNAKULAM
REVIEW PETITIONER/PETITIONER:

            RAJESH M.M.,
            AGED 43 YEARS
            S/O.MANI, MANNASTHANKANDY, PUNNACKAL (PO),
            THIRUVAMBADY, KOZHIKODE DISTRICT.
            BY ADVS.
            P.V.ANOOP
            PHIJO PRADEESH PHILIP
            K.V.SREERAJ


RESPONDENTS/RESPONDENTS:

    1       AUTHORIZED OFFICER, SOUTH INDIAN BANK LIMITED,
            FIRST FLOOR, HAPPY TOWERS, VAIKOM MOHAMMED BASHEER
            ROAD, MANANCHIRA (PO), KOZHIKODE DISTRICT,
            PIN-673 001.


    2       THE BRANCH MANAGER,
            SOUTH INDIAN BANK LIMITED, FIRST FLOOR, HAPPY
            TOWERS, VAIKOM MOHAMMED BASHEER RAOD, MANANCHIRA
            (PO), KOZHIKODE DISTRICT, PIN-673 001.


            BY ADV.SRI.K.K JOHN, SC

      THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
20.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                    :2:
R.P.No..452 of 2021
in
W.P(C).No.27289 of 2020




                             JUDGMENT

Inasmuch as the judgment dated 16.12.2020 in W.P(C).No.27289

of 2020 impugned here made it very clear that no further petition for

modification/extension of time will be entertained, the Review Petition

cannot be maintained. It is accordingly dismissed.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

mns

R.P.No..452 of 2021 in W.P(C).No.27289 of 2020

APPENDIX OF RP 452/2021

PETITIONER ANNEXURE Annexure A1 TRUE COPY OF THE BANK STATEMENT.

Annexure A2 TRUE COPY OF THE PAY IN SLIP DATED 28.06.2021.

RESPONDENTS ANNEXURE:NIL

//TRUE COPY//

P.A TO JUDGE