Abdul Majeed K vs Registrar Of Co-Operative ...
2021 Latest Caselaw 15105 Ker

WP(C) NO. 9413 OF 2012                    1



                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT

                    THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

              FRIDAY, THE 16TH DAY OF JULY 2021 / 25TH ASHADHA, 1943

                                  WP(C) NO. 9413 OF 2012

PETITIONER/S:

               ABDUL MAJEED K
               AGED 48 YEARS KUNDUKOTTU PARAKKAL KARYAVATTOM MANNARMALA P.O
               MALAPPURAM DISTRICT (PRESIDENT PERINTHALMANNA TALUK RURAL
               HOUSING CO-OPERATIVE SOCIETY LTD NO.M.270)

               BY ADV SRI.C.D.DILEEP


RESPONDENT/S:

      1        REGISTRAR OF CO-OPERATIVE SOCIETIES
               SECRETARIAT THIRUVANANTHAPURAM PIN 680006

      2        JOINT REGISTRAR OF CO-OPERATIVE SOCIETIESGENERAL MALAPPURAM 676
               505

      3        PART TIME ADMINISTRATORUNIT INSPECTOR
               PERINTHALAMANNA TALUK RURAL HOUSING CO-OPERATIVE SOCIETY LTD
               M.270 SRI.SAJAN PHILIP SENIOR INSPECTOR OF CO-OPERATIVE
               SOCIETIES MELATTOOR UNIT ASSISTANT REGISTRAR OFFICE
               PERINTHALMANNA 679 322

      4        PERINTHALAMANNA TALUK RURAL HOUSING CO-OPERATIVE SOCIETY LTD
               NO.M.270 PERINTHALMANNA MALAPPURAM DISTRICT PIN 679322
               REPRESENTED BY ITS SECRETARY


OTHER PRESENT:

               SMT.SHEEJA.C.S., P


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 16.07.2021,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 9413 OF 2012                 2


                         P.V.KUNHIKRISHNAN, J
                   --------------------------------------------
                        W.P.(C.) No.9413 of 2012
                      --------------------------------------
                  Dated this the 16th day of July, 2021


                                  JUDGMENT

When this writ petition came up for consideration on

14.7.2021, there was no representation for the petitioner.

Therefore, the case was posted today. Today also, there is no

representation for the petitioner. This writ petition is pending

from 2012 onwards.

Therefore, this writ petition is dismissed for non-

prosecution.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS