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Lovely Jose vs Joint Registrar Of Co-Operative ...
2021 Latest Caselaw 14951 Ker

Citation : 2021 Latest Caselaw 14951 Ker
Judgement Date : 15 July, 2021

Kerala High Court
Lovely Jose vs Joint Registrar Of Co-Operative ... on 15 July, 2021
WP(C) No.10304/2020                           1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                      THE HONOURABLE MR. JUSTICE SATHISH NINAN
             Thursday, the 15th day of July 2021 / 24th Ashadha, 1943
                           WP(C) NO. 10304 OF 2020 (K)
   PETITIONER:

          LOVELY JOSE,AGED 53 YEARS, W/O.JOSE, THELLIYIL HOUSE, CHERUPUZHA
          P.O, KANNUR DISTRICT-670 511

   RESPONDENT:

      1. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) KANNUR,
         THAVAKKARA, KANNUR, KERALA-670 002
      2. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) KANNUR, NEAR
         PALAKKAD SWAMI MADAM, KANNUR, KERALA 670 002.
      3. THE PAYYANNUR CO-OPERATIVE TOWN BANK LTD., NO. C-287, REGISTERED
         OFFICE, PAYYANNUR, KANNUR DISTRICT-670 3017
      4. AUTHORIZED OFFICER, THE PAYYANNUR CO-OPERATIVE TOWN BANK LTD., NO.
         C-287, REGISTERED OFFICE, PAYYANNUR, KANNUR DISTRICT-670 3017

             This writ petition coming on orders on letter no.SA 74/2019/583
   of the Debts Recovery Tribunal-1,Ernakulam dated 01/07/2021 seeking
   extension of further time with reference to this court's judgment dated
   21-08-2020 and order dated 17.03.2021 and upon hearing the arguments of
   M/S NISHIN GEORGE VIJAYABABU,ANNAMMA PHILIP, SRI.BIJU ABRAHAM
   (KAIPPANPLACKAL),HAFY       PUNTHALA     WILSON   Advocates    for    the
   petitioner,SRI.MAHESH V RAMAKRISHNAN, Advocates for the respondents 3 &
   4, the court passed the following:
                                      ORDER

Time extended as sought for.

Sd/-

SATHISH NINAN

JUDGE

15-07-2021 /True Copy/ Assistant Registrar

 
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