Dr. Alex P. Thomas vs Thomas Kutty Thomas
2021 Latest Caselaw 14751 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                    THE HONOURABLE MR.JUSTICE V.G.ARUN
         WEDNESDAY, THE 14TH DAY OF JULY 2021 / 23RD ASHADHA, 1943
                          OP(C) NO. 774 OF 2021
   AGAINST THE ORDER/JUDGMENT IN OS 645/2008 OF PRINCIPAL MUNSIFF
                  COURT ,TRIVANDRUM, THIRUVANANTHAPURAM
PETITIONER/S:

              DR. ALEX P. THOMAS
              AGED 72 YEARS
              S/O. P.M.THOMAS, TC NO.11/1277, CLIFF HOUSE ROAD,
              NANTHANCODE, THIRUVANANTHAPURAM

              BY ADVS.
              K.S.BHARATHAN
              SHRI.HARIMOHAN



RESPONDENT/S:

     1        THOMAS KUTTY THOMAS
              S/O. P.M.THOMAS, TC NO.11/1276, CLIFF HOUSE ROAD,
              NANTHANCODE, THIRUVANANTHAPURAM-695 003

     2        SARAMMA THOMASKUTTY
              TC NO.11/1276, CLIFF HOUSE ROAD, NANTHANCODE,
              THIRUVANANTHAPURAM-695 003

              BY ADVS.
              V.SURESH
              G.SUDHEER
              R.HARIKRISHNAN (H-308)




     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 14.07.2021, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 774 OF 2021
                                       2



                                 JUDGMENT

Dated this the 14th day of July, 2021

Learned counsel for the petitioner seeks permission to withdraw

the original petition. Permission granted and the original petition is

dismissed as withdrawn.

Sd/-

V.G ARUN JUDGE

SJ