Rajeesha vs Sreevalsan V.P
2021 Latest Caselaw 14536 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
       TUESDAY, THE 13TH DAY OF JULY 2021 / 22ND ASHADHA, 1943
                        TR.P(C) NO. 231 OF 2021
AGAINST THE ORDER/JUDGMENT IN OP 471/2020 OF FAMILY COURT, PALAKKAD,
                                PALAKKAD
PETITIONER/S:

           RAJEESHA
           AGED 27 YEARS
           D/O.RAJU, KALLEPPALLY VEEDU, THALAKODE P.O., PUTHENCRUZ,
           ERNAKULAM, NOW RESIDING AT BLUE MOON PEARL, 2A, VYTTILA,
           ERNKAULAM-682 019.

           BY ADVS.
           K.MEKHA DINESH
           SMT.V.J.RUBY



RESPONDENT/S:

           SREEVALSAN V.P
           AGED 35 YEARS
           S/O.VASUDEVAN, PALLATHU VEEDU, PADOOR P.O., PADOOR DESOM,
           ALATHOOR, PALAKKAD-678 545.

           BY ADV V.A.JOHNSON (VARIKKAPPALLIL)




     THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
13.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 TR.P(C) NO. 231 OF 2021
                                     2



                                JUDGMENT

Dated this the 13th day of July, 2021

There is no appearance for the petitioner. There was no

appearance on the previous dates also. The transfer petition is

hence dismissed for non-prosecution.

Sd/-

V.G ARUN JUDGE

SJ TR.P(C) NO. 231 OF 2021

APPENDIX OF TR.P(C) 231/2021

PETITIONER ANNEXURE

ANNEXURE A1 TRUE COPY OF THE PETITION IN OP 471 OF 2020 DATED 08.07.2020 OF FAMILY COURT, PALAKKAD.

ANNEXURE A2 TRUE COPY OF THE PETITION IN OP 703 OF 2021 DATED NIL FAMILY COURT, PALAKKAD.