K.A.Varghese vs Alexander Rabera
2021 Latest Caselaw 14502 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        TUESDAY, THE 13TH DAY OF JULY 2021 / 22ND ASHADHA, 1943
                        WP(C) NO. 11317 OF 2021
PETITIONER:

            K.A.VARGHESE
            AGED 56 YEARS
            S/O. ANTHAPPAN, KANDASSAMPARAMBIL, MUNDAMVELI P.O,
            KOCHI, PIN-682 507

            BY ADV M.H.HANIS



RESPONDENTS:

    1       ALEXANDER REBERA
            AGED 50 YEARS
            S/O. ANTONY REBERA, KANIYATHU HOUSE, ATHIPOZHI,
            MUNDAMVELI P.O, KOCHI, PIN-682 507

    2       ASSISTANT COMMISSIONER OF POLICE,
            MATTANCHERY, KOCHI,PIN-682 002.

    3       STATION HOUSE OFFICER,
            THOPPUMPADY POLICE STATION, PIN-682 005.

            BY ADVS.


            SRI.VINUCHAND
            SRI.C.R.VINOD KUMAR
            SRI.N.B.SUNIL NATH, GOVERNMENT PLEADER



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
13.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 11317/2021
                             2




                 P.V.KUNHIKRISHNAN, J
           -------------------------------
               W.P.(C)No.11317 of 2021
          --------------------------------
          Dated this the 13th day of July 2021


                        JUDGMENT

When this matter came up for consideration, the

learned counsel appearing for the contesting

respondents submitted that the matter is settled

and there is no intention on the part of the 1 st

respondent to physicaly attack the petitioner. A

counter affidavit is also filed. That is recorded.

In the light of the above submission, this Writ

petition is closed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

DM WP(C) NO. 11317/2021

APPENDIX OF WP(C) 11317/2021

PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE PETITION DATED 30.04.2021 FILED BEFORE THE 3RD RESPONDENT.

EXHIBIT P2 TRUE COPY OF THE PETITION DATED 10.05.2021 FILED BEFORE THE 2ND RESPONDENT.

EXHIBIT P3 TRUE COPY OF THE RECEIPT DATED 11.05.2021 EVIDENCING THE FILING OF EXT.P2.

RESPONDENTS' EXHIBITS:

EXHIBIT R1(A) TRUE COPY OF THE AGREEMENT BETWEEN 1ST RESPONDENT AND THE PETITIONER DATED 27/7/2018.

EXHIBIT R1(B) A TRUE COPY OF THE AGREEMENT/SAMMATHA PATHRAM DATED 27/7/2018 EXECUTED BETWEEN PETITIONER AND 1ST RESPONDENT (REFERRED IN PARAGRAPH NO.2 OF THE WRIT PETITION).

EXHIBIT R1(C) TRUE COPY OF THE AGREEMENT EXECUTED BETWEEN THE PETITIONER AND 1ST RESPONDENT DATED 10/7/2021 (IN STAMP PAPER BEARING 12371 DATED 8/7/2021).

//TRUE COPY// PA TO JUDGE