Kerala High Court
Kannur - Kasargod Districts ... vs The District Police Chief on 13 July, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 13TH DAY OF JULY 2021 / 22ND ASHADHA, 1943
WP(C) NO. 34556 OF 2019
PETITIONER/S:
1 KANNUR - KASARGOD DISTRICTS WELDING THOZHILALI UNION
(WTU),
REGISTRATION NO.9/2005, KR BUILDING, PERUMBA, PAYYANNUR,
REP. BY ITS SECRETARY, PAVITHRAN N.P., AGED 40 YEARS,
S/O.KUNHIKANNAN, ERAMAM P.O., PAYYANNUR, KANNUR DISTRICT,
PIN - 670 307.
2 SUMITHRAN K.P.,
AGED 43 YEARS
S/O.KRISHNAN K.P., KOLLAMKUNNU PARAMBIL, CHANTHAPURA,
KADANNAPPALLY P.O., KANNUR, PIN - 670 504.
3 BIJU T.V.,
AGED 44 YEARS
S/O.KRISHNAN T.V., PADOYOTTU CHAL P.O., KANNUR DISTRICT,
PIN - 670 533.
BY ADVS.
M.PROMODH KUMAR
SMT.MAYA CHANDRAN
RESPONDENT/S:
1 THE DISTRICT POLICE CHIEF,
KANNUR DISTRICT, CIVIL STATION P.O., KANNUR - 670 002.
2 THE DEPUTY SUPERINTENDENT OF POLICE,
TALIPARAMBA, DEPUTY SUPERINTENDENT OF POLICE OFFICE,
TALIPARAMBA, KANNUR DISTRICT - 670 141.
3 THE STATION HOUSE OFFICER,
PERINGAM POLICE STATION, PERINGOM, KANNUR DISTRICT - 670
307.
4 IRON FABRICATION AND ENGINEERING UNIT ASSOCIATION,
PAYYANNUR, REP. BY ITS PRESIDENT, PAVITHRAN V.P. (AGE AND
WP(C) NO. 34556 OF 2019
2
FATHERS NAME NOT KNOWN) MURIKOVIL, KOKKINASSERI,
PAYYANNUR - 670 307.
5 JAYAPRAKASH,
AGE AND FATHERS NAME NOT KNOWN, KARIPIRI HOUSE,
SOUTH MAMBALAM P.O., PAYYANNUR P.O., PIN - 670
307.
6 ADDL.R6.THE GOVERNMENT OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY, LOCAL
SELF GOVERNMENT INSTITUTIONS
ADDL.R6 IS SUO MOTU IMPLEADED AS PER ORDER DATED
24.01.2020 IN W.P.(C) 34556/2019
BY ADVS.
GOVERNMENT PLEADER
SRI.MAHESH V RAMAKRISHNAN
OTHER PRESENT:
SRI.N.B.SUNIL NATH, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 13.07.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 34556 OF 2019
3
P.V.KUNHIKRISHNAN, J.
===================
WP(C) No.34556 OF 2019
===================
Dated this the 13th day of July 2021
JUDGMENT
According to the learned counsel for the petitioner, a new
Co-operative Society is registered and the Co-operative Society
obtained necessary licenses and permit for the welding unit, in
which the 2nd and 3rd petitioners are members.
2. The learned counsel submitted that, the Co-operative
Society wants to file a fresh writ petition. With liberty to file
such a writ petition and leaving open all the contentions raised
in this writ petition, this writ petition can be closed.
Hence, this writ petition is closed leaving open all the
contentions in this writ petition and to file a fresh writ petition.
(Sd/-)
P.V.KUNHIKRISHNAN
JUDGE
LU
WP(C) NO. 34556 OF 2019
APPENDIX OF WP(C) 34556/2019
PETITIONER ANNEXURE
EXHIBIT P1 TRUE COPY OF THE COMPLAINT FILED
BEFORE THE 3RD RESPONDENT DATED
10/12/2019.
EXHIBIT P2 A TRUE COPY OF THE COMPLAINT
SUBMITTED BY THE PETITIONERS ALONG
WITH ITS RECEIPT DATED 11/12/2019
BEFORE THE 1ST RESPONDENT.
EXHIBIT P3 A TRUE COPY OF THE COMPLAINT
SUBMITTED BY THE PETITIONERS DATED
11/12/2019 BEFORE THE 2ND RESPONDENT.
RESPONDENTS EXHIBITS
EXHIBIT R4(a): TRUE COPY OF THE REPRESENTATION DATED
10/12/2019 SUBMITTED BY THE
RESPONDENT NO.4 BEFORE THE SECRETARY,
KADANNAPPALLY - PANAPPUZHA PANCHAYATH
EXHIBIT R4(b): TRUE COPY OF THE RECEIPT DATED
10/12/2019 ISSUED BY THE SECRETARY,
KADANNAPPALLI - PANAPPUZHA
PANCHAYATH.
EXHIBIT R4(c): TRUE COPY OF THE UNDERTAKING GIVEN BY
THE PETITIONERS ASSOCIATION TO THE
POLICE ON 09/12/2019.
EXHIBIT R4(d): TRUE COPY OF THE RESOLUTION DATED
24/08/2019 OF THE OTHUKKUNGAL GRAMA
PANCHAYAT OF MALAPPURAM DISTRICT.
EXHIBIT R4(e): TRUE COPY OF THE RESOLUTION DATED
29/11/2018 OF THE KALIKAVU GRAMA
PANCHAYAT OF MALAPPURAM DISTRICT.
EXHIBIT R4(f): TRUE COPY OF THE RESOLUTION DATED
WP(C) NO. 34556 OF 2019
17/02/2018 OF THE PERINTHALMANNA
MUNICIPALITY OF MALAPPURAM DISTRICT
EXHIBIT R4(g): TRUE COPY OF THE RESOLUTION DATED
16/11/2018 OF THE KARUVARAKKUND GRAMA
PANCHAYAT OF MALAPPURAM DISTRICT.
// True Copy //
PA To Judge
